← All Benches
ITAT Bangalore Bench
18,441 judgments
INCOME-TAX OFFICER, BANGALORE vs SHRI. RAVI NARAYAN DESHPANDE, DHARWAD
ITA 306/BANG/2017[2013-14]Status: Disposed13/9/2017AY 2013-14
DY.COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S PRARTHANA EDUCATION SOCIETY, BANGALORE
ITA 1088/BANG/2017[2012-13]Status: Disposed13/9/2017AY 2012-13
M/S. VITARI DISTRIBUTORS PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2262/BANG/2016[2012-13]Status: Disposed13/9/2017AY 2012-13
SMT. KAVITHA NANJUNGUD KEETHI,BANGALORE vs CIT, BANGALORE
ITA 1043/BANG/2016[2007-08]Status: Disposed13/9/2017AY 2007-08
KINGFISHER AIRLINES LTD.,BANGALORE vs ACIT, BANGALORE
ITA 511/BANG/2014[2008-09]Status: Disposed12/9/2017AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALURU vs M/S THE BETHANY EDUCATIONAL SOCIETY, MANGALURU
ITA 871/BANG/2017[2012-13]Status: Disposed8/9/2017AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs MYSORE MINERALS LTD, BANGALORE
ITA 721/BANG/2017[2012-13]Status: Disposed8/9/2017AY 2012-13
SRI SHARADA LOK KALYAN TRUST,GULBARGA vs ASST. COMMISSIONER OF INCOME TAX, GULBARGA
ITA 643/BANG/2017[2007-2008]Status: Disposed8/9/2017AY 2007-2008
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PNB METLIFE INDIA INSURANCE COMPANY LTD, BANGALORE
ITA 179/BANG/2017[2012-13]Status: Disposed8/9/2017AY 2012-13
CAPTRONIC SYSTEMS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 159/BANG/2017[2013-14]Status: Disposed8/9/2017AY 2013-14
SRI. B.S. PADMAMMA CHARITABLE TRUST,BANGALORE vs CIT, BANGALORE
ITA 603/BANG/2016[N.A.]Status: Disposed8/9/2017
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. TELERADIOLOGY SOLUTIONS P. LTD., BANGALORE
ITA 2237/BANG/2016[2008-09]Status: Disposed8/9/2017AY 2008-09
DY. DIRECTOR OF INCOME-TAX, BANGALORE vs DOMINICAN SISTERS OF PRESENTATION, BANGALORE
ITA 2163/BANG/2016[2012-13]Status: Disposed8/9/2017AY 2012-13
DY. DIRECTOR OF INCOME-TAX, BANGALORE vs M/S. DAUGHTERS OF ST. MARY OF PROVIDENCE SOCIETY, BANGALORE
ITA 2160/BANG/2016[2012-13]Status: Disposed8/9/2017AY 2012-13
M/S.IVY PRODUCT INTERMEDIARIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2031/BANG/2016[2010-11]Status: Disposed8/9/2017AY 2010-11
SHRI. ASHOK KUMAR RAI,MANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, MANGALORE
ITA 1705/BANG/2016[2011-12]Status: Disposed8/9/2017AY 2011-12
DCIT, BANGALORE vs M/S SIGMA OXYGEN LTD., CHENNAI
ITA 1539/BANG/2014[2004-05]Status: Disposed8/9/2017AY 2004-05
DCIT, BANGALORE vs M/S EXCEL PROSOFT PVT. LTD., CHENNAI
ITA 1538/BANG/2014[2004-05]Status: Disposed8/9/2017AY 2004-05
ACIT, BANGALORE vs M/S CORNERSTONE PROPERTIES PRIVATE LIMITED, BANGALORE
ITA 1717/BANG/2013[2009-10]Status: Disposed8/9/2017AY 2009-10
ACIT, BANGALORE vs M/S CORNERSTONE PROPERTIES PRIVATE LIMITED, BANGALORE
ITA 1716/BANG/2013[2008-09]Status: Disposed8/9/2017AY 2008-09
