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CAPTRONIC SYSTEMS PRIVATE LIMITED ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE | BharatTax
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CAPTRONIC SYSTEMS PRIVATE LIMITED ,BANGALORE vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
CAPTRONIC SYSTEMS PRIVATE LIMITED ,BANGALORE vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
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ITA 159/BANG/2017
Status: Disposed
ITAT Bangalore
08 September 2017
AY 2013-14
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