DY.DIRECTOR OF INCOME-TAX, BANGALORE vs. SOCIETY OF FRIARS MINOR(KARNATAKA), BANGALORE

PDF · subscribers
ITA 2161/BANG/2016Status: DisposedITAT Bangalore06 September 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →