← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. CANAN TECHNOLOGIES PVT. LTD vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2138/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12
M/S. CANAN TECHNOLOGIES PVT. LTD vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2137/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs SMT. G. RENUKA, BANGALORE
ITA 2134/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 2076/BANG/2016[2014-15]Status: Disposed31/8/2017AY 2014-15
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 2075/BANG/2016[2013-14]Status: Disposed31/8/2017AY 2013-14
DDIT, BANGALORE vs OHIO UNIVERSITY CHRIST COLLEGE, BANGALORE
ITA 962/BANG/2016[2010-11]Status: Disposed31/8/2017AY 2010-11
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 2074/BANG/2016[2012-13]Status: Disposed31/8/2017AY 2012-13
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 2073/BANG/2016[2011-12]Status: Disposed31/8/2017AY 2011-12
M/S.DR.VIJAYAS AYURVEDA RESEARCH AND DEVELOPMENT TRUST,MYSORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2040/BANG/2016[]Status: Disposed31/8/2017
M/S.DR.VIJAYAS AYURVEDA RESEARCH AND DEVELOPMENT TRUST,MYSORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2039/BANG/2016[]Status: Disposed31/8/2017
SRI.R.PRAKASH,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1866/BANG/2016[2009-10]Status: Disposed31/8/2017AY 2009-10
LALITAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA,GADAG vs COMMISSIONER OF INCOME TAX, HUBLI
ITA 1590/BANG/2016[2012-13]Status: Disposed31/8/2017AY 2012-13
THE FINANCE OFFICER,SHIMOGA vs ITO, DAVANGERE
ITA 1287/BANG/2016[2007-08]Status: Disposed31/8/2017AY 2007-08
THE CHIKMAGALUR DISTRICT CO-OPERATIVE CENTRAL BANK LTD.,CHICKMAGALUR vs CIT, MYSORE
ITA 1004/BANG/2016[2007-08]Status: Disposed31/8/2017AY 2007-08
M/S SOFTEK INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 396/BANG/2015[2010-11]Status: Disposed31/8/2017AY 2010-11
DCIT, BANGALORE vs M/S CROSSDOMAIN SOLUTIONS PVT. LTD., BANGALORE
ITA 1276/BANG/2015[2007-08]Status: Disposed31/8/2017AY 2007-08
ITO, BANGALORE vs M/S I PASS INDIA PVT. LTD., BANGALORE
ITA 526/BANG/2012[2007-08]Status: Disposed31/8/2017AY 2007-08
SRI. G. RAJASEKARAPPA (HUF),KOPPAL vs INCOME-TAX OFFICER, HOSPET
ITA 873/BANG/2017[2010-11]Status: Disposed31/8/2017AY 2010-11
SRI. G. RAJASEKARAPPA (HUF),KOPPAL vs INCOME-TAX OFFICER, HOSPET
ITA 872/BANG/2017[2009-10]Status: Disposed31/8/2017AY 2009-10
SHRI.ASHISH MEHATA(HUF),BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 557/BANG/2017[2010-11]Status: Disposed31/8/2017AY 2010-11
