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INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD,, BANGALORE | BharatTax
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INCOME TAX OFFICER (TDS), BANGALORE vs. M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD,, BANGALORE
INCOME TAX OFFICER (TDS), BANGALORE vs. M/S. BSNL EMPLOYEES WELFARE BUILDING CO-OPERATIVE SOCIETY LTD,, BANGALORE
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ITA 2076/BANG/2016
Status: Disposed
ITAT Bangalore
31 August 2017
AY 2014-15
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