← All Benches

ITAT Bangalore Bench

18,441 judgments

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs SMT.MARATHUKALAM MEENA MATHEW MARATT ESTATE, BANGALORE

ITA 461/BANG/2017[2012-13]Status: Disposed31/8/2017AY 2012-13

SRI. S. BALASUBRAMANI,BANGALORE vs ITO, BANGALORE

ITA 965/BANG/2016[2006-07]Status: Disposed31/8/2017AY 2006-07

SHRI.TOBBY SIMON,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 763/BANG/2017[2011-12]Status: Disposed24/8/2017AY 2011-12

SHRI.MAHENDRA KUMAR SARAOGI,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 186/BANG/2017[2012-13]Status: Disposed24/8/2017AY 2012-13

DCIT, BANGALORE vs M/S NATIONAL EDUCATIONAL FOUNDATION, BANGALORE

ITA 888/BANG/2016[2011-12]Status: Disposed24/8/2017AY 2011-12

GMR ENTERPRISES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2147/BANG/2016[2012-13]Status: Disposed24/8/2017AY 2012-13

BRIDGECO TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1686/BANG/2016[2011-12]Status: Disposed24/8/2017AY 2011-12

SMT. Y.HAMEEDA BANU,BELLARY vs ACIT-CIRCLE-1, BELLARY

ITA 1681/BANG/2016[2008-09]Status: Disposed24/8/2017AY 2008-09

SRI. SHANKARLAL GILADA,GULBARGA vs INCOME-TAX OFFICER, BANGALORE

ITA 1534/BANG/2016[2012-13]Status: Disposed24/8/2017AY 2012-13

DCIT, BANGALORE vs M/S BRITISH ENGINES (I) PVT. LTD., BANGALORE

ITA 810/BANG/2015[2010-11]Status: Disposed24/8/2017AY 2010-11

M/S SYNOPSYS (INDIA)P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1622/BANG/2014[2009-10]Status: Disposed24/8/2017AY 2009-10

DCIT, BANGALORE vs M/S SYNOPSYS INDIA PVT. LTD., BANGALORE

ITA 1576/BANG/2014[2009-10]Status: Disposed24/8/2017AY 2009-10

DCIT vs M/S SYNOPSYS INDIA P. LTD., BANGALORE

ITA 874/BANG/2013[2008-09]Status: Disposed24/8/2017AY 2008-09

ITO, BANGALORE vs M/S AT & T GLOBAL BUSINESS BANGALORE SERVICES INDIA PVT. LTD., BANGALORE

ITA 342/BANG/2012[2005-06]Status: Disposed24/8/2017AY 2005-06

DCIT, BANGALORE vs SRI. R.V. DEVRAJ, BANGALORE

ITA 326/BANG/2012[2004-05]Status: Disposed24/8/2017AY 2004-05

ABB GLOBAL INDUSTRIES & SERVICES LIMITED,BANGALORE vs ACIT, BANGALORE

ITA 1612/BANG/2012[2008-09]Status: Disposed24/8/2017AY 2008-09

FLOWSERVE INDIA CONTROLS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1623/BANG/2012[2008-09]Status: Disposed23/8/2017AY 2008-09

M/S.SADIYA EDUCATIONAL AND CHARITABLE TRUST,SHIMOGA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2154/BANG/2016[2016-17]Status: Disposed18/8/2017AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, DAVANGERE vs M/S. THE CARDAMOM MERCHANTS CO-OPERATIVE BANK LIMITED, HAVERI

ITA 1490/BANG/2016[2007-08]Status: Disposed18/8/2017AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs SRI. BASAVESHWAR URBAN CO-OPERATIVE BANK LTD., RANEBENNUR

ITA 1405/BANG/2016[2008-09]Status: Disposed18/8/2017AY 2008-09