← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT, DAVANGERE vs SRI. BASAVESHWAR URBAN CO-OPEARATIVE BANK LTD., RANEBENNUR
ITA 1274/BANG/2016[2010-11]Status: Disposed18/8/2017AY 2010-11
ITO, DAVANGERE vs M/S DEEPA CONSTRUCTION COMPANY, DAVANGERE
ITA 1152/BANG/2015[2009-10]Status: Disposed18/8/2017AY 2009-10
INCOME TAX OFFICER (EXEMPTIONS), BANGALORE vs M/S. SAMPUTA TRUST, BANGALORE
ITA 1379/BANG/2016[2011-12]Status: Disposed11/8/2017AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME-TAX,BANGALORE vs M/S. VOKKALIGARA SANGHA, BANGALORE
ITA 1345/BANG/2016[2009-10]Status: Disposed11/8/2017AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX,BANGALORE vs M/S. PRECISION INTERCONNECT INDIA PVT LTD., BANGALORE
ITA 1322/BANG/2016[2004-05]Status: Disposed11/8/2017AY 2004-05
JCIT, BANGALORE vs M/S BRIGADE ENTERPRISES LTD., BANGALORE
ITA 883/BANG/2016[2011-12]Status: Disposed9/8/2017AY 2011-12
DCIT, BANGALORE vs M/S BANGALORE VILLAS PVT. LTD., BANGALORE
ITA 75/BANG/2016[2008-09]Status: Disposed9/8/2017AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.JUST 4 HOSPITALITY, BANGALORE
ITA 1890/BANG/2016[2012-13]Status: Disposed9/8/2017AY 2012-13
THE KARUR VYSYA BANK LIMITED,BELLARY vs ACIT-TDS CIRCLE, HUBLI
ITA 1854/BANG/2016[2013-14]Status: Disposed9/8/2017AY 2013-14
DCIT vs M/S ORACLE SOLUTIONS SERVICES (INDIA) PVT. LTD.,
ITA 880/BANG/2013[2008-09]Status: Disposed9/8/2017AY 2008-09
SRI.G.MANOHAR,CHITRADURGA vs INCOME-TAX OFFICER, CHITRADURGA
ITA 955/BANG/2017[2009-2010]Status: Disposed4/8/2017AY 2009-2010
DCIT, BANGALORE vs M/S CBCI SOCIETY FOR MEDICAL EDUCATION, BANGALORE
ITA 892/BANG/2016[2006-07]Status: Disposed4/8/2017AY 2006-07
M/S.PATHI INVESTMENTS (PVT) LTD.,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 2126/BANG/2016[2013-14]Status: Disposed4/8/2017AY 2013-14
A. KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 1150/BANG/2016[2008-09]Status: Disposed4/8/2017AY 2008-09
A. KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 1147/BANG/2016[2005-06]Status: Disposed4/8/2017AY 2005-06
A. KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 1146/BANG/2016[2004-05]Status: Disposed4/8/2017AY 2004-05
A. KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 1145/BANG/2016[2003-04]Status: Disposed4/8/2017AY 2003-04
SHRI. LAKSHMIPATHI.N,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 853/BANG/2017[2008-09]Status: Disposed2/8/2017AY 2008-09
DCIT, BANGALORE vs M/S WEP PERIPHERALS PVT. LTD., BANGALORE
ITA 876/BANG/2014[2005-06]Status: Disposed31/7/2017AY 2005-06
WEP PERIPHERALS LTD.,BANGALORE vs ADDL..C.I.T.., BANGALORE
ITA 558/BANG/2014[2005-06]Status: Disposed31/7/2017AY 2005-06