← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S.TANGLIN DEVELOPMENTS LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1602/BANG/2016[2010-11]Status: Disposed28/7/2017AY 2010-11
SHRI.CHANDRASHEKARA BHARATHI SEVA TRUST,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1725/BANG/2016[2016-17]Status: Disposed14/7/2017AY 2016-17
SHRI.CHANDRASHEKARA BHARATHI SEVA TRUST,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1724/BANG/2016[2016-17]Status: Disposed14/7/2017AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GOKULA EDUCATION FOUNDATION (MEDICALL), BANGALORE
ITA 1609/BANG/2016[2009-10]Status: Disposed14/7/2017AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GOKULA EDUCATION FOUNDATION (HOSPITAL), BANGALORE
ITA 1605/BANG/2016[2010-11]Status: Disposed14/7/2017AY 2010-11
SMT. PARIMALA ACHARYA,DAVANGERE vs PR. CIT, DAVANGERE
ITA 1033/BANG/2016[2011-12]Status: Disposed14/7/2017AY 2011-12
DCIT, BANGALORE vs SRI. TARALABALU BRUHANMATT, CHITRADURGA
ITA 893/BANG/2016[2012-13]Status: Disposed7/7/2017AY 2012-13
ASST.C.I.T., BANGALORE vs M/S LOGIC PVT. LTD., BANGALORE
ITA 690/BANG/2015[2010-11]Status: Disposed7/7/2017AY 2010-11
SHRI. MUKESH KUMAR,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 362/BANG/2017[2010-11]Status: Disposed23/6/2017AY 2010-11
SHRI. MUKESH KUMAR,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 361/BANG/2017[2009-10]Status: Disposed23/6/2017AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.WRENCH SOLUTIONS PVT. LTD., BANGALORE
ITA 1815/BANG/2016[2010-11]Status: Disposed23/6/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.MUSIGMA BUSINESS SOLUTIONS PVT. LTD., BANGALORE
ITA 1764/BANG/2016[2011-12]Status: Disposed23/6/2017AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.MUSIGMA BUSINESS SOLUTIONS PVT. LTD., BANGALORE
ITA 1763/BANG/2016[2010-11]Status: Disposed23/6/2017AY 2010-11
DCIT, BANGALORE vs M/S TAYANA CONSULT PVT. LTD., BANGALORE
ITA 1566/BANG/2014[2006-07]Status: Disposed23/6/2017AY 2006-07
SRI. PATIL KADPAKAL GARJAN,SHIMOGA vs ADDITIONAL COMMISSIONER OF INCOME TAX, SHIMOGA
ITA 874/BANG/2017[2009-10]Status: Disposed9/6/2017AY 2009-10
DCIT, BANGALORE vs M/S TOSHIBA SOFTWARE (INDIA) PVT. LTD., BANGALORE
ITA 808/BANG/2016[2010-11`]Status: Disposed9/6/2017
SMT. Y.S. MYTHILY,BANGALORE vs ITO, BANGALORE
ITA 235/BANG/2016[2006-07]Status: Disposed9/6/2017AY 2006-07
DCIT, BANGALORE vs M/S PEOPLE'S EDUCATATION SOCIETY, BANGALORE
ITA 1074/BANG/2016[2011-12]Status: Disposed9/6/2017AY 2011-12
ASST. C.I.T., BANGALORE vs M/S YOKOGAWA INDIA LIMITED, BANGALORE
ITA 342/BANG/2015[2010-11]Status: Disposed9/6/2017AY 2010-11
SRI. SAIBABU,C.N. HALLI vs DCIT, TUMKUR
ITA 1050/BANG/2015[2008-09]Status: Disposed9/6/2017AY 2008-09
