← All Benches
ITAT Bangalore Bench
18,441 judgments
SHARANAPPA S. ALUR vs JCIT,
ITA 1237/BANG/2013[2009-10]Status: Disposed9/6/2017AY 2009-10
MOOG CONTROLS INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1519/BANG/2012[2008-09]Status: Disposed9/6/2017AY 2008-09
SRI. RANGA RAO KAMINENI,BELLARY vs INCOME-TAX OFFICER, BELLARY
ITA 910/BANG/2017[2011-12]Status: Disposed7/6/2017AY 2011-12
SRI. K.NANDA KUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 26/BANG/2017[2007-2008]Status: Disposed7/6/2017AY 2007-2008
M/S.CURRAM SOFTWARE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 192/BANG/2017[2012-13]Status: Disposed7/6/2017AY 2012-13
SRI.AZMATH ULLA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 144/BANG/2017[2013-14]Status: Disposed7/6/2017AY 2013-14
ASST.C.I.T., BANGALORE vs M/S M.N. DASTUR & CO PVT. LTD., BANGALORE
ITA 968/BANG/2016[2011-12]Status: Disposed7/6/2017AY 2011-12
SHRI.B.K.BADARINATH,KOLAR vs INCOME-TAX OFFICER, KOLAR
ITA 909/BANG/2016[2009-2010]Status: Disposed7/6/2017AY 2009-2010
SHRI. SANDEEP B KOTHARI,HUBLI vs JOINT COMMISSIONER OF INCOME-TAX, HUBLI
ITA 2092/BANG/2016[2011-12]Status: Disposed7/6/2017AY 2011-12
K. RAMESH REDDY (HUF) vs ACIT,
ITA 1163/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
K. GOVINDA REDDY (HUF) vs ACIT,
ITA 1162/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
K. GOVINDA REDDY (INDL) vs ACIT,
ITA 1161/BANG/2013[2004-05]Status: Disposed7/6/2017AY 2004-05
K. GOVINDA REDDY (INDL) vs ACIT,
ITA 1160/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
K. MUNISWAMY REDDY (INDL) vs ACIT,
ITA 1159/BANG/2013[2004-05]Status: Disposed7/6/2017AY 2004-05
K. MUNISWAMY REDDY (INDL) vs ACIT,
ITA 1158/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
K. MUNISWAMY REDDY (HUF) vs ACIT,
ITA 1156/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
MPHASIS LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1104/BANG/2012[2005-06]Status: Disposed7/6/2017AY 2005-06
INCOME TAX OFFICER, BANGALORE vs M/S.VASAVI CREDIT CO-OPERATIVE SOCIETY LTD., BANGALORE
ITA 1621/BANG/2016[2012-13]Status: Disposed7/6/2017AY 2012-13
M/S.NATIONAL EDUCATION FOUNDATION,BANGALORE vs ADDL.COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1554/BANG/2016[2010-11]Status: Disposed7/6/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, SHIMOGA vs M/S. MALANAD ARECA MARKETING CO-OP SOCIETY (MAMCOS), SHIMOGA
ITA 1487/BANG/2016[2011-12]Status: Disposed7/6/2017AY 2011-12