← All Benches
ITAT Bangalore Bench
18,441 judgments
ABB LTD. vs ADDL.CIT,
ITA 787/BANG/2013[2007-08]Status: Disposed7/6/2017AY 2007-08
K. RAMESH REDDY (INDL) vs ACIT,
ITA 1164/BANG/2013[2003-04]Status: Disposed7/6/2017AY 2003-04
ITO, BANGALORE vs ST. CLARET EDUCATION SOCIETY, BANGALORE
ITA 850/BANG/2016[2011-12]Status: Disposed5/6/2017AY 2011-12
SIEMENS BPO SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1191/BANG/2011[2004-05]Status: Disposed5/6/2017AY 2004-05
SMT.SUNANDAMMA,DAVANGERE vs INCOME TAX OFFICER, DAVANGERE
ITA 327/BANG/2017[2009-2010]Status: Disposed2/6/2017AY 2009-2010
ACIT, BANGALORE vs M/S KHIVRAJ MOTORS, BANGALORE
ITA 894/BANG/2016[2012-13]Status: Disposed2/6/2017AY 2012-13
SRI. B.V. NAGESH,BANGALORE vs ITO, BANGALORE
ITA 568/BANG/2014[2010-11]Status: Disposed2/6/2017AY 2010-11
DCIT, BANGALORE vs M/S CORIANT COMMUNICATION INDIA PVT. LTD., BANGALORE
ITA 652/BANG/2016[2011-12]Status: Disposed1/6/2017AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.KPMG GLOBAL DELIVERY CENTRE PVT. LTD., BANGALORE
ITA 1618/BANG/2016[2010-11]Status: Disposed1/6/2017AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.KARNATAKA STATE CRICKET ASSOCIATION, BANGALORE
ITA 1615/BANG/2016[2006-07]Status: Disposed1/6/2017AY 2006-07
ACIT, CIRCLE-5(1)(2), BANGALORE vs M/S. PERSONALITY LTD., BANGALORE
ITA 1504/BANG/2016[2003-04]Status: Disposed1/6/2017AY 2003-04
MOTILAL JAIN C/O M/S PRAKASH BANKERS,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 959/BANG/2017[2008-09]Status: Disposed31/5/2017AY 2008-09
ANAND KUMAR C/O M/S KESARIMAL MADANLAL,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 958/BANG/2017[2008-09]Status: Disposed31/5/2017AY 2008-09
HEERA LAL C/O M/S PRAKASH BANKERS,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 957/BANG/2017[2008-09]Status: Disposed31/5/2017AY 2008-09
ASHOK KUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 956/BANG/2017[2008-09]Status: Disposed31/5/2017AY 2008-09
SHRI. CHANNABASAPPA, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 869/BANG/2017[2012-13]Status: Disposed31/5/2017AY 2012-13
SHRI. B MADHVESH RAO, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 868/BANG/2017[2012-13]Status: Disposed31/5/2017AY 2012-13
SHRI. BASAVARAJ, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 867/BANG/2017[2012-13]Status: Disposed31/5/2017AY 2012-13
SHRI. S. M REVANA SIDDAIAH, CEO,BELLARY vs COMMISSIONER OF INCOME TAX, KALABURAGI
ITA 866/BANG/2017[2012-13]Status: Disposed31/5/2017AY 2012-13
INCOME TAX OFFICER, BAGALKOT vs SHRI SHIVASHAKTI SOUHARD PATTINA SAKAHARI NIYAMIT, BAGALKOT
ITA 828/BANG/2017[2013-14]Status: Disposed31/5/2017AY 2013-14