INCOME TAX OFFICER, BANGALORE vs. M/S.SACKHUMVIT TRUST, BANGALORE

PDF · subscribers
ITA 2119/BANG/2016Status: DisposedITAT Bangalore06 September 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →