← All Benches

ITAT Bangalore Bench

18,441 judgments

SRI AKBER AYUB,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 944/BANG/2017[2013-14]Status: Disposed27/9/2017AY 2013-14

THE FINANCE OFFICER,SHIMOGA DISTRICT vs INCOME TAX OFFICER TDS WARD, DAVANGERE

ITA 82/BANG/2017[2009-10]Status: Disposed27/9/2017AY 2009-10

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 549/BANG/2017[2012 - 13]Status: Disposed27/9/2017

THE ASSISTANT COMMISSIONER OF INCOME TAX - (EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 548/BANG/2017[2011 -12]Status: Disposed27/9/2017

THE ASSISTANT COMMISSIONER OF INCOME TAX - (EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 547/BANG/2017[2010 - 11]Status: Disposed27/9/2017

THE ASSISTANT COMMISSIONER OF INCOME TAX - (EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 546/BANG/2017[2009 - 10]Status: Disposed27/9/2017

THE ASSISTANT COMMISSIONER OF INCOME TAX-(EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 545/BANG/2017[2008 - 09]Status: Disposed27/9/2017

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, MANGALURU vs M/S. KARNATAKA LAW SOCIETY, BELGAVI

ITA 544/BANG/2017[2007 - 08]Status: Disposed27/9/2017

M/S PRAGATHI KRISHNA GRAMINA BANK,BELLARY vs ASSISTANT COMMISSIONER OF INCOME TAX, HUBLI

ITA 2/BANG/2017[2014-15]Status: Disposed27/9/2017AY 2014-15

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs COMMISSIONER FOR COLLEGIATE EDUCATION, BANGALORE

ITA 2291/BANG/2016[2013-14]Status: Disposed27/9/2017AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs COMMISSIONER FOR COLLEGIATE EDUCATION, BANGALORE

ITA 2290/BANG/2016[2012-13]Status: Disposed27/9/2017AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs COMMISSIONER FOR COLLEGIATE EDUCATION, BANGALORE

ITA 2289/BANG/2016[2011-12]Status: Disposed27/9/2017AY 2011-12

INCOME TAX OFFICER, BANGALORE vs SHRI.NHOLAYIL ASHRAF, BANGALORE

ITA 2236/BANG/2016[2011-12]Status: Disposed27/9/2017AY 2011-12

DEPUTY DIRECTOR OF INCOME-TAX, BANGALORE vs M/S.FRANCISCAN SERVICE SOCIETY, BANGALORE

ITA 2201/BANG/2016[2012-13]Status: Disposed27/9/2017AY 2012-13

P.C. SHIVLINGAIAH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1823/BANG/2016[2011-12]Status: Disposed27/9/2017AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. TOSHIBA SOFTWARE INDIA PVT. LTD, BANGALORE

ITA 1814/BANG/2016[2011-12]Status: Disposed27/9/2017AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. AKAMAI TECHNOLOGIES INDIA PVT LTD., BANGALORE

ITA 1356/BANG/2016[2008-09]Status: Disposed27/9/2017AY 2008-09

MINDTECK (INDIA) LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 50/BANG/2015[2010-11]Status: Disposed27/9/2017AY 2010-11

ASST.C.I.T., BANGALORE vs M/S MINDTECK (INDIA) LIMITED, BANGALORE

ITA 426/BANG/2015[2010-11]Status: Disposed27/9/2017AY 2010-11

DCIT vs SHARP SOFTWARE DEF. INDIA PVT. LTD.,

ITA 1826/BANG/2013[2004-05]Status: Disposed27/9/2017AY 2004-05