← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. ANDERSEN BJORNSTAD KANE JACOBS INC.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2310/BANG/2016[2013-14]Status: Disposed28/9/2017AY 2013-14
SRI. SHASHANK B. GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2250/BANG/2016[2007-08]Status: Disposed28/9/2017AY 2007-08
M/S.SAPIENT EDUCATION TRUST,MYSORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2233/BANG/2016[2016-17]Status: Disposed28/9/2017AY 2016-17
M/S.SAPIENT EDUCATION TRUST,MYSORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2232/BANG/2016[2016-17]Status: Disposed28/9/2017AY 2016-17
MR. B. MURULIKRISHNA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2141/BANG/2016[2008-09]Status: Disposed28/9/2017AY 2008-09
M/S.MVR CONSTRUCTIONS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2063/BANG/2016[2006-07]Status: Disposed28/9/2017AY 2006-07
KACHI MADARSAB ADBULKHADAR,HUBLI vs ITO-WARD-1(3)/(4), HUBLI
ITA 1698/BANG/2016[2008-09]Status: Disposed28/9/2017AY 2008-09
M/S.CHITRADURGA DISTRICT CO-OP. CENTRAL BANK LTD.,CHITRADURGA vs DEPUTY COMMISSIONER OF INCOME-TAX, DAVANGERE
ITA 1522/BANG/2016[2010-11]Status: Disposed28/9/2017AY 2010-11
AATHMAARTHAM,BANGALORE vs ITO (EXEMPTIONS), WARD-1, BANGALORE
ITA 1517/BANG/2016[]Status: Disposed28/9/2017
AC|IT-CIRCLE 5(1)(2), BANGALORE vs M/S. OMNI MATRIX PVT LTD, BANGALORE
ITA 1505/BANG/2016[2003-04]Status: Disposed28/9/2017AY 2003-04
SHRI. PATEL AMBALAL RAJESH,HUBLI vs ITO, WARD-1, HUBLI
ITA 1498/BANG/2016[2008-09]Status: Disposed28/9/2017AY 2008-09
M/S MARUTHI DRUG HOUSE,BANGALORE vs ITO, BANGALORE
ITA 142/BANG/2016[2008-09]Status: Disposed28/9/2017AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX,BANGALORE vs M/S. VOKKALIGARA SANGHA, BANGALORE
ITA 1336/BANG/2016[2010-11]Status: Disposed28/9/2017AY 2010-11
M/S.TRICON INFOTECH PVT. LTD.,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1304/BANG/2016[2012-13]Status: Disposed28/9/2017AY 2012-13
ASST.C.I.T., BANGALORE vs M/S MAYA VENTURES PVT. LTD., BANGALORE
ITA 840/BANG/2015[2010-11]Status: Disposed28/9/2017AY 2010-11
M/S JINDAL ALUMINIUM LTD.,BANGALORE vs DCIT, BANGALORE
ITA 919/BANG/2014[2005-06]Status: Disposed28/9/2017AY 2005-06
ELECTRICAL MATERIALS CENTER CO. LTD.,BANGALORE vs DY.D.I.T., BANGALORE
ITA 1104/BANG/2013[2010-11]Status: Disposed28/9/2017AY 2010-11
M/S THOMSON REUTERS INDIA SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1565/BANG/2012[2008-09]Status: Disposed28/9/2017AY 2008-09
GE BE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1143/BANG/2011[2007-08]Status: Disposed28/9/2017AY 2007-08
SRI VEMI REDDY YASHODAR REDDY,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 953/BANG/2017[2010-11]Status: Disposed27/9/2017AY 2010-11
