← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT vs SANDUR MANGNIES AND IRON ORES LTD.,
ITA 585/BANG/2013[2007-08]Status: Disposed11/10/2017AY 2007-08
M/S THE SANDUR MANGANESE & IRON ORES LTD.,BELLARY vs DCIT, BELLARY
ITA 559/BANG/2013[2008-09]Status: Disposed11/10/2017AY 2008-09
M/S THE SANDUR MANGANESE & IRON ORES LTD.,BELLARY vs DCIT, BELLARY
ITA 558/BANG/2013[2007-08]Status: Disposed11/10/2017AY 2007-08
TNT EXPRESS WORLDWIDE UK LIMITED,U.K vs ADIT, BANGALORE
ITA 1262/BANG/2012[2006-07]Status: Disposed11/10/2017AY 2006-07
ITO-(EXEMPTIONS)-WARD-3, BANGALORE vs M/S. SRI KESHAVA TRUST, BANGALORE
ITA 1510/BANG/2016[2007-08]Status: Disposed10/10/2017AY 2007-08
A.ASHWIN HUF,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 985/BANG/2017[2011-12]Status: Disposed6/10/2017AY 2011-12
MR.ZAMIR MIRZA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), BANGALORE
ITA 98/BANG/2017[1996-97]Status: Disposed6/10/2017AY 1996-97
SMT. ROOPA,BENGALURU vs INCOME TAX OFFICER, WARD - 7(2), BENGALURU
ITA 75/BANG/2017[2008 - 09]Status: Disposed6/10/2017
SMT. K.R.YASHODHA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 745/BANG/2017[2007-2008]Status: Disposed6/10/2017AY 2007-2008
M/S CROSSDOMAIN SOLUTIONS PVT LTD, BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 429/BANG/2017[2007-08]Status: Disposed6/10/2017AY 2007-08
M/S WAY 2 WEALTH BROKERS (P) LTD.,BANGALORE vs DCIT, BANGALORE
ITA 758/BANG/2016[2006-07]Status: Disposed6/10/2017AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.SNOWMAN LOGISTICS PVT. LTD., BANGALORE
ITA 1920/BANG/2016[2010-11]Status: Disposed6/10/2017AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S CATHOLIC DIOCESAN SOCIETY, BIDAR
ITA 214/BANG/2017[2011-12]Status: Disposed4/10/2017AY 2011-12
DCIT, BANGALORE vs M/S B S & G FOUNDATION, BANGALORE
ITA 884/BANG/2016[2011-12]Status: Disposed4/10/2017AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S GREEN WOOD HIGH SCHOOL, BANGALORE
ITA 749/BANG/2017[2012-13]Status: Disposed28/9/2017AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BENGALURU vs M/S. SNOWMAN LOGISTICS LTD., BENGALURU
ITA 517/BANG/2017[2012 - 13]Status: Disposed28/9/2017
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VALUE POINT SYSTEMS PRIVATE LIMITED, BANGALORE
ITA 449/BANG/2017[2013-14]Status: Disposed28/9/2017AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE vs M/S MINDTREE LIMITED, BANGALORE
ITA 168/BANG/2017[2012-13]Status: Disposed28/9/2017AY 2012-13
SRI KORAMANGALA MUNIREDDY CHANDRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 1274/BANG/2017[2012-13]Status: Disposed28/9/2017AY 2012-13
DEV PRAKASH GUPTA,BANGALORE vs ITO, BANGALORE
ITA 811/BANG/2016[2009-10]Status: Disposed28/9/2017AY 2009-10
