← All Benches
ITAT Bangalore Bench
18,441 judgments
JCIT, BANGALORE vs M/ SDELL INTERNATIONAL SERVICES INDIA (P) LTD., BANGALORE
ITA 1026/BANG/2014[2005-06]Status: Disposed13/10/2017AY 2005-06
ITO vs M/S INFINERA INDIA PVT. LTD., BANGALORE
ITA 599/BANG/2013[2005-06]Status: Disposed13/10/2017AY 2005-06
J.S. ANANTH vs ACIT,
ITA 347/BANG/2013[2003-04]Status: Disposed13/10/2017AY 2003-04
J.S. ANANTH vs ACIT, BANGALORE
ITA 329/BANG/2013[2008-09]Status: Disposed13/10/2017AY 2008-09
JCIT vs M/S DELL INTERNATIONAL SERVICES INDIA,
ITA 1838/BANG/2013[2005-06]Status: Disposed13/10/2017AY 2005-06
INTERTEC SOFTWARE PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1388/BANG/2013[2010-11]Status: Disposed13/10/2017AY 2010-11
FIRST ADVANTAGE GLOBAL OPERATING CENTRE PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRC;LE-3(1)(1), BANGALORE
ITA 653/BANG/2017[2012-13]Status: Disposed12/10/2017AY 2012-13
SRI RAMESH HARISH,BANGALORE vs INCOME TAX OFFICER WARD-2(1), BANGALORE
ITA 585/BANG/2017[2011-12]Status: Disposed11/10/2017AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S STATE STREET SERVICES INDIA PVT LTD, BANGALORE
ITA 518/BANG/2017[2009-10]Status: Disposed11/10/2017AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S SWISS RE-SHARED SERVICES PVT LTD, BANGALORE
ITA 515/BANG/2017[2009-10]Status: Disposed11/10/2017AY 2009-10
INCOME TAX OFFICER (TDS), WARD - 2(1), BANGALORE vs M/S. KARNATAKA LEGISLATURE SECRETARIAT EMPLOYEES' HOUSING COOPERATIVE SOCIETY LTD., BANGALORE
ITA 246/BANG/2017[2008 - 09]Status: Disposed11/10/2017
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2024/BANG/2016[2011-12]Status: Disposed11/10/2017AY 2011-12
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2023/BANG/2016[2010-11]Status: Disposed11/10/2017AY 2010-11
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2022/BANG/2016[2009-10]Status: Disposed11/10/2017AY 2009-10
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2021/BANG/2016[2008-09]Status: Disposed11/10/2017AY 2008-09
M/S.POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2020/BANG/2016[2007-2008]Status: Disposed11/10/2017AY 2007-2008
MRS.KAVITA TIWARI,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1916/BANG/2016[2011-12]Status: Disposed11/10/2017AY 2011-12
FAIR ISSAC INDIA SOFTWARE PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1522/BANG/2015[2011-12]Status: Disposed11/10/2017AY 2011-12
M/S ARIBA TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1592/BANG/2014[2009-10]Status: Disposed11/10/2017AY 2009-10
ITO, BANGALORE vs M/S ARIBA TECHNOLOGIES INDIA PVT. LTD., BANGALORE
ITA 1540/BANG/2014[2009-10]Status: Disposed11/10/2017AY 2009-10
