← All Benches
ITAT Bangalore Bench
18,441 judgments
V.ANANTHA KUMAR,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2(2), BANGALORE
ITA 325/BANG/2017[2013-14]Status: Disposed13/10/2017AY 2013-14
M/S. INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 239/BANG/2017[2012-13]Status: Disposed13/10/2017AY 2012-13
INCOME TAX OFFICER, WARD - 1(2)(1), BANGALORE vs SHRI. R.S. NATARAJ(HUF), BANGALORE
ITA 194/BANG/2017[2013 - 2014]Status: Disposed13/10/2017
DCIT, BANGALORE vs M/S SUBRAMANYA EDUCATION SOCIETY, BANGALORE
ITA 770/BANG/2016[2012-13]Status: Disposed13/10/2017AY 2012-13
DCIT, BANGALORE vs M/S SUBRAMANYA EDUCATION SOCIETY, BANGALORE
ITA 769/BANG/2016[2011-12]Status: Disposed13/10/2017AY 2011-12
ITO, BANGALORE vs M/S THAKRAL COMPUTERS PVT. LTD., BANGALORE
ITA 713/BANG/2016[2005-06]Status: Disposed13/10/2017AY 2005-06
SMT. HEMA RAVICHANDAR,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 401/BANG/2016[2011-12]Status: Disposed13/10/2017AY 2011-12
SMT. HEMA RAVICHANDAR,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 400/BANG/2016[2008-09]Status: Disposed13/10/2017AY 2008-09
SMT.UMA NARENDRA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2305/BANG/2016[2007-08]Status: Disposed13/10/2017AY 2007-08
M/S.TUPPADAHALLI ENERGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2207/BANG/2016[2012-13]Status: Disposed13/10/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GOKULA EDUCATION FOUNDATION (MEDICAL), BANGALORE
ITA 1655/BANG/2016[2008-09]Status: Disposed13/10/2017AY 2008-09
ITO, GULBARGA vs M/S BASAVESHWARA DRUG AND SURGICALS, GULBARGA
ITA 1023/BANG/2016[2012-13]Status: Disposed13/10/2017AY 2012-13
SRI. NARAYANASWAMY,BANGALORE vs ITO, BANGALORE
ITA 648/BANG/2015[2007-08]Status: Disposed13/10/2017AY 2007-08
SRI. TEJAS,BANGALORE vs ITO, BANGALORE
ITA 647/BANG/2015[2007-08]Status: Disposed13/10/2017AY 2007-08
ITO, BANGALORE vs M/S GALAX E SOLUTIONS INDIA PVT. LTD., BANGALORE
ITA 166/BANG/2015[2010-11]Status: Disposed13/10/2017AY 2010-11
ACIT, BANGALORE vs SMT. MEENAKSHI BHOOTE, BANGALORE
ITA 8/BANG/2014[2007-08]Status: Disposed13/10/2017AY 2007-08
DCIT vs M/S AIGL PROPERTIES LTD.,
ITA 238/BANG/2014[2000-01]Status: Disposed13/10/2017AY 2000-01
SMT. BHOOTE MEENAKSHI vs ACIT,
ITA 14/BANG/2014[2007-08]Status: Disposed13/10/2017AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-11(5), BANGALORE vs M/S KAMALAM HANDLOOMS PVT LTD, BANGALORE
ITA 1056/BANG/2014[2006-07]Status: Disposed13/10/2017AY 2006-07
M/S KAMALAM HANDLOOMS (P) LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1034/BANG/2014[2006-07]Status: Disposed13/10/2017AY 2006-07
