← All Benches
ITAT Bangalore Bench
18,441 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LTD., BANGALORE
ITA 634/BANG/2017[2009-10]Status: Disposed13/10/2017AY 2009-10
M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 632/BANG/2017[2008-09]Status: Disposed13/10/2017AY 2008-09
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 621/BANG/2017[2010-11]Status: Disposed13/10/2017AY 2010-11
M/S.GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 619/BANG/2017[2009-10]Status: Disposed13/10/2017AY 2009-10
M/S. GMS HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 602/BANG/2017[2007-08]Status: Disposed13/10/2017AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 601/BANG/2017[2013-14]Status: Disposed13/10/2017AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 600/BANG/2017[2012-13]Status: Disposed13/10/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 599/BANG/2017[2011-12]Status: Disposed13/10/2017AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 598/BANG/2017[2010-11]Status: Disposed13/10/2017AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. GMR HYDERABAD INTERNATIONAL AIRPORT LTD, BANGALORE
ITA 597/BANG/2017[2009-10]Status: Disposed13/10/2017AY 2009-10
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 595/BANG/2017[2009-10]Status: Disposed13/10/2017AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 594/BANG/2017[2013-14]Status: Disposed13/10/2017AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 593/BANG/2017[2012-13]Status: Disposed13/10/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. DELHI INTERNATIONAL AIRPORT PVT. LTD., BANGALORE
ITA 592/BANG/2017[2011-12]Status: Disposed13/10/2017AY 2011-12
MR.RAJEEV KRISHNA MURTHY PURNAIYA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(1), BANGALORE
ITA 586/BANG/2017[2005-06]Status: Disposed13/10/2017AY 2005-06
SMT DEEPIKA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-5, BANGALORE
ITA 561/BANG/2017[2010-11]Status: Disposed13/10/2017AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S SHRI SIDDARAMESHWAR EDUCATION TRUST, BANGALORE
ITA 550/BANG/2017[2010-11]Status: Disposed13/10/2017AY 2010-11
G. S. SRIDHAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 9(1), BANGALORE
ITA 491/BANG/2017[2007 - 08]Status: Disposed13/10/2017
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CAUVERY AQUA PVT LTD, BANGALORE
ITA 375/BANG/2017[2008-09]Status: Disposed13/10/2017AY 2008-09
V.ANANTHA KUMAR,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-2(2), BANGALORE
ITA 326/BANG/2017[2012-13]Status: Disposed13/10/2017AY 2012-13
