← All Benches
ITAT Bangalore Bench
18,441 judgments
MAGUS CUSTOMER DIALOG PRIVATE LIMITED,BANGALORE vs PR. CIT - 4, BANGALORE
ITA 809/BANG/2016[2011-12]Status: Disposed25/10/2017AY 2011-12
ACIT-(E), CIRCLE-1, BANGALORE vs M/S. BHAGWAN MAHAVEER MEMORIAL JAIN TRUST, BANGALORE
ITA 1516/BANG/2016[2011-12]Status: Disposed25/10/2017AY 2011-12
M/S. TANGLIN DEVELOPMENTS LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1341/BANG/2016[]Status: Disposed25/10/2017
DCIT vs M/S VERISIGN SERVICES INDIA PVT. LTD., BANGALORE
ITA 1230/BANG/2013[2008-09]Status: Disposed25/10/2017AY 2008-09
ACIT, BANGALORE vs SUTURES INDIA PRIVATE LIMITED, BANGALORE
ITA 486/BANG/2012[2003-04]Status: Disposed25/10/2017AY 2003-04
ALTIMETRIK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 1294/BANG/2010[2006-07]Status: Disposed25/10/2017AY 2006-07
M/S KHODAY INDIA LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1056/BANG/2016[2012-13]Status: Disposed24/10/2017AY 2012-13
CANARA BANK,BANGALORE vs JCIT, BANGALORE
ITA 1017/BANG/2015[2006-07]Status: Disposed24/10/2017AY 2006-07
M/S. AROWANA CONSULTING LTD,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 52/BANG/2017[2012-13]Status: Disposed23/10/2017AY 2012-13
CENTRAL SILK BOARD, MINISTRY OF TEXTILES,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1077/BANG/2017[2014-15]Status: Disposed23/10/2017AY 2014-15
SRI ABDUL KHAYUM,BENGALURU vs THE INCOME TAX OFFICER, WARD - 7(2)(2), BENGALURU
ITA 1035/BANG/2017[2012 - 13]Status: Disposed23/10/2017
M. DINESH KUMAR,BANGALORE vs DCIT, BANGALORE
ITA 645/BANG/2015[2012-13]Status: Disposed23/10/2017AY 2012-13
M/S DELUXE ROADLINE PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 905/BANG/2016[2011-12]Status: Disposed20/10/2017AY 2011-12
SMT. PRAMEELA KRISHNA,MYSORE vs ITO, MYSORE
ITA 538/BANG/2016[2002-03]Status: Disposed20/10/2017AY 2002-03
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S MAJESTIC DEVELOPERS, BANGALORE
ITA 1628/BANG/2016[2007-08]Status: Disposed20/10/2017AY 2007-08
ASST.C.I.T., BANGALORE vs M/S INDIAN PRODUCTS LTD., BANGALORE
ITA 145/BANG/2016[2006-07]Status: Disposed20/10/2017AY 2006-07
DCIT, BANGALORE vs M/S INTELLECTUAL VENTURE INDIA CONSULTING PVT. LTD., BANGALORE
ITA 161/BANG/2015[2010-11]Status: Disposed20/10/2017AY 2010-11
CHETAN DAS,BANGALORE vs JCIT, BANGALORE
ITA 780/BANG/2016[2011-12]Status: Disposed19/10/2017AY 2011-12
M/S MOOG INDIA TECHNOLOGY CENTER PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 129/BANG/2016[2011-12]Status: Disposed19/10/2017AY 2011-12
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 635/BANG/2017[2008-09]Status: Disposed13/10/2017AY 2008-09