← All Benches
ITAT Bangalore Bench
18,441 judgments
ASST.C.I.T., BANGALORE vs SHRI. M.R. SEETHARAMA (INDL), BANGALORE
ITA 1220/BANG/2015[2007-08]Status: Disposed27/10/2017AY 2007-08
GEORGE TAHNGAIAH vs ACIT,
ITA 60/BANG/2014[2004-05]Status: Disposed27/10/2017AY 2004-05
M/S AMD RESEARCH DEVELOPMENT CENTRE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 681/BANG/2017[2012-13]Status: Disposed26/10/2017AY 2012-13
M/S SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 572/BANG/2017[2012-13]Status: Disposed26/10/2017AY 2012-13
ITO, BANGALORE vs M/S APTEAN SOFTWARE INDIA PVT. LTD.,(M/S CDC SOFTWARE INDIA PVT. LTD.,), BANGALORE
ITA 49/BANG/2016[2011-12]Status: Disposed26/10/2017AY 2011-12
M/S APTEAN SOFTWARE INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1/BANG/2016[2011-12]Status: Disposed26/10/2017AY 2011-12
M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI
ITA 955/BANG/2014[2008-09]Status: Disposed26/10/2017AY 2008-09
M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI
ITA 954/BANG/2014[2007-08]Status: Disposed26/10/2017AY 2007-08
M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI
ITA 953/BANG/2014[2006-07]Status: Disposed26/10/2017AY 2006-07
M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI
ITA 952/BANG/2014[2005-06]Status: Disposed26/10/2017AY 2005-06
M/S AMMINABHAVI BROTHERS,DHARWAD vs ITO, HUBLI
ITA 951/BANG/2014[2004-05]Status: Disposed26/10/2017AY 2004-05
SMT.BHAGYA NAGARAJ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 95/BANG/2017[2007-08]Status: Disposed25/10/2017AY 2007-08
SMT.BHAGYA NAGARAJ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 94/BANG/2017[2005-2006]Status: Disposed25/10/2017AY 2005-2006
SMT.BHAGYA NAGARAJ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 93/BANG/2017[2005-2006]Status: Disposed25/10/2017AY 2005-2006
METRIC STREAM INFOTECH INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(1), BANGALORE
ITA 501/BANG/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
SMT SHOBHA KSHETRAPAL,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 1869/BANG/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
SMT SMITHA KSHETRAPAL,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-7, BANGALORE
ITA 1162/BANG/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
SMT SOUMYA KSHETREPAL,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-7, BANGALORE
ITA 1161/BANG/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
SMT SAPNA KSHETRAPAL,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-7, BANGALORE
ITA 1160/BANG/2017[2012-13]Status: Disposed25/10/2017AY 2012-13
MR. ARUNKUMAR NATHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), BANGALORE
ITA 1041/BANG/2017[2013 - 14]Status: Disposed25/10/2017