← All Benches
ITAT Bangalore Bench
18,441 judgments
DCIT, BANGALORE vs OUTSOURCE PARTNERS INTERNATIONAL PVT. LTD., BANGALORE
ITA 526/BANG/2016[2011-12]Status: Disposed31/10/2017AY 2011-12
OUTSOURCEPARTNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 443/BANG/2016[2011-12]Status: Disposed31/10/2017AY 2011-12
SRI.K.VIJAY ARYA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1799/BANG/2016[2002-2003]Status: Disposed31/10/2017AY 2002-2003
M/S VIDYANIDHI EDUCATION TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1777/BANG/2016[2011-12]Status: Disposed31/10/2017AY 2011-12
M/S.GMR SPORTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1754/BANG/2016[2008-09]Status: Disposed31/10/2017AY 2008-09
TOYOTA KIRLOSKAR MOTOR P LTD,RAMANAGAR vs INCOME TAX OFFICER(TDS), BANGALORE
ITA 1185/BANG/2014[2012-13]Status: Disposed31/10/2017AY 2012-13
SHAMANUR SUGARS LTD. vs ACIT,
ITA 438/BANG/2013[2008-09]Status: Disposed31/10/2017AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs M/S TUNGABHADRA STEEL PRODUCTS LTD, HOSPET
ITA 984/BANG/2017[2006-07]Status: Disposed27/10/2017AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VEE TECHNOLOGIES PVT LTD, BANGALORE
ITA 926/BANG/2017[2010-11]Status: Disposed27/10/2017AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S AOL ONLINE INDIA PRIVATE LIMITED, BANGALORE
ITA 787/BANG/2017[2011-12]Status: Disposed27/10/2017AY 2011-12
WILWORTH EARTH MOVERS PVT.LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 342/BANG/2017[2012-13]Status: Disposed27/10/2017AY 2012-13
DCIT, BANGALORE vs M/S UNILET APPLIANCES PVT. LTD., BANGALORE
ITA 993/BANG/2016[2011-12]Status: Disposed27/10/2017AY 2011-12
JCIT, BANGALORE vs PRIYARAJ ELECTRONICS LTD., BANGALORE
ITA 867/BANG/2016[2009-10]Status: Disposed27/10/2017AY 2009-10
M/S.WEBTEK SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2261/BANG/2016[2013-14]Status: Disposed27/10/2017AY 2013-14
THE HONAVAR URBAN CO-OPERATIVE BANK LTD,U.K vs ITO-WARD-2, UDUPI
ITA 1699/BANG/2016[2012-13]Status: Disposed27/10/2017AY 2012-13
ASST.C.I.T., BANGALORE vs SHRI. GEORGE THANGAIAH, BANGALORE
ITA 1085/BANG/2016[2005-06]Status: Disposed27/10/2017AY 2005-06
DCIT, BANGALORE vs M/S UNILET APPLIANCES PVT. LTD., BANGALORE
ITA 1081/BANG/2016[2012-13]Status: Disposed27/10/2017AY 2012-13
MR. RAJIV,BANGALORE vs ASST.CIT, BANGALORE
ITA 1024/BANG/2016[2009-10]Status: Disposed27/10/2017AY 2009-10
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 260/BANG/2015[2010-11]Status: Disposed27/10/2017AY 2010-11
ASCENDAS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1396/BANG/2015[2009-10]Status: Disposed27/10/2017AY 2009-10
