← All Benches

ITAT Bangalore Bench

18,441 judgments

SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE

ITA 352/BANG/2014[2008-09]Status: Disposed3/11/2017AY 2008-09

JOINT COMMISSIONER OF INCOME TAX, DAVANGERE vs DAVANGERE DISTRICT CENTRAL CO.OP BANK LTD, DAVANGERE

ITA 1147/BANG/2014[2010-11]Status: Disposed3/11/2017AY 2010-11

M/S INFINEON TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ADDL.C.I.T,

ITA 1760/BANG/2013[2002-03]Status: Disposed3/11/2017AY 2002-03

MR.P.VIJAYADEVA REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE

ITA 1195/BANG/2017[2009-10]Status: Disposed3/11/2017AY 2009-10

INCOME TAX OFFICER WARD-6(2)(5), BANGALORE vs SRI LAKUR GOPALA NAGARAJAIAH, BANGALORE

ITA 1170/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE vs M/S. VIDYA HERBS PVT. LTD., BANGALORE

ITA 925/BANG/2017[2012 - 13]Status: Disposed31/10/2017

INCOME TAX OFFICER WARD-1, BAGALKOT vs SHRI BAPOOJI PATTIN SOUHARD SAHAKARI NIYAMIT, BAGALKOT

ITA 827/BANG/2017[2013-14]Status: Disposed31/10/2017AY 2013-14

INCOME TAX OFFICER, BANGALORE vs M/S COLOUR LINES CLOTHING INDIA PVT LTD, BANGALORE

ITA 431/BANG/2017[2013-14]Status: Disposed31/10/2017AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S SUBEX LTD, BANGALORE

ITA 416/BANG/2017[2007-08]Status: Disposed31/10/2017AY 2007-08

M/S SUVARNA CO-OPERATIVE BANK LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 379/BANG/2017[2012-13]Status: Disposed31/10/2017AY 2012-13

SRI.M.MUNIRATHNA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 345/BANG/2017[2009-10]Status: Disposed31/10/2017AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. MULTI SAHAJAA BUILDERS, BANGALORE

ITA 233/BANG/2017[2012-13]Status: Disposed31/10/2017AY 2012-13

INCOME TAX OFFICER, BANGALORE vs SHRI.B.M.MUNIRAJU, BANGALORE

ITA 212/BANG/2017[2009-10]Status: Disposed31/10/2017AY 2009-10

M/S VAKRATHUNDA HOLDINGS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE

ITA 1084/BANG/2017[2011-12]Status: Disposed31/10/2017AY 2011-12

SRI. VISHWAS UDAYASINGH LAD,BANGALORE vs DCIT, BANGALORE

ITA 933/BANG/2016[2011-12]Status: Disposed31/10/2017AY 2011-12

SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 833/BANG/2016[2012-13]Status: Disposed31/10/2017AY 2012-13

SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 832/BANG/2016[2011-12]Status: Disposed31/10/2017AY 2011-12

SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 831/BANG/2016[2010-11]Status: Disposed31/10/2017AY 2010-11

ASST.C.I.T., BANGALORE vs M/S ANZ OPERATIONS & TECHNOLOGY PRIVATE LIMITED, BANGALORE

ITA 830/BANG/2016[2007-08]Status: Disposed31/10/2017AY 2007-08

ICDS LIMITED,MANIPAL vs ITO, UDUPI

ITA 604/BANG/2016[2012-13]Status: Disposed31/10/2017AY 2012-13