← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S TRIANGLE PROPERTY DEVELOPERS PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) O/O CIT-III, BANGALORE
ITA 1240/BANG/2017[2011-12]Status: Disposed3/11/2017AY 2011-12
M/S TRIANGLE PROPERTY DEVELOPERS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 1239/BANG/2017[2009-10]Status: Disposed3/11/2017AY 2009-10
THE INCOME TAX OFFICER WARD-6(1)(1), BANGALORE vs M/S SCANCAFE DIGITAL SOLUTIONS PVT LTD, BANGALORE
ITA 1218/BANG/2017[2011-12]Status: Disposed3/11/2017AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECHNOTREE CONVERGENCE LTD, GURGAON
ITA 1145/BANG/2017[2008-09]Status: Disposed3/11/2017AY 2008-09
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1127/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1126/BANG/2017[2011-12]Status: Disposed3/11/2017AY 2011-12
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1125/BANG/2017[2010-11]Status: Disposed3/11/2017AY 2010-11
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1124/BANG/2017[2009-10]Status: Disposed3/11/2017AY 2009-10
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1123/BANG/2017[2008-09]Status: Disposed3/11/2017AY 2008-09
G SHIVAKUMAR,BANGALORE vs INCOME TAX OFFICER WARD-8(2), BANGALORE
ITA 1075/BANG/2017[2009-10]Status: Disposed3/11/2017AY 2009-10
BPL LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 1055/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
M/S ASSOCIATED HYDRO PRESSINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1040/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
M/S ELECTRONICS & CONTROLS POWER SYSTEMS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 914/BANG/2016[2008-09]Status: Disposed3/11/2017AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S SREE SHANMUGAM MODERN RICE MILLS PVT LTD, BANGARPET
ITA 1783/BANG/2016[2012-13]Status: Disposed3/11/2017AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S TATA ELXSI.LTD., BANGALORE
ITA 1774/BANG/2016[2009-10]Status: Disposed3/11/2017AY 2009-10
SRI GOPAL BYRE GOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1771/BANG/2016[2013-14]Status: Disposed3/11/2017AY 2013-14
CIBERSITES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1051/BANG/2016[2008-09]Status: Disposed3/11/2017AY 2008-09
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 355/BANG/2014[2011-12]Status: Disposed3/11/2017AY 2011-12
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 354/BANG/2014[2010-11]Status: Disposed3/11/2017AY 2010-11
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 353/BANG/2014[2009-10]Status: Disposed3/11/2017AY 2009-10