← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S MOLEX (INDIA) PRIVATE LIMITED,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 1398/BANG/2013[2005-06]Status: Disposed8/11/2017AY 2005-06
DCIT, BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 750/BANG/2014[2007-08]Status: Disposed6/11/2017AY 2007-08
CANARA BANK vs CIT,
ITA 743/BANG/2013[2008-09]Status: Disposed6/11/2017AY 2008-09
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 914/BANG/2017[2007-08]Status: Disposed3/11/2017AY 2007-08
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 913/BANG/2017[2006-07]Status: Disposed3/11/2017AY 2006-07
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 912/BANG/2017[2005-06]Status: Disposed3/11/2017AY 2005-06
M/S HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 891/BANG/2017[1997-98]Status: Disposed3/11/2017AY 1997-98
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KACON ENGINEERS PRIVATE LIMITED, BANGALORE
ITA 887/BANG/2017[2013-14]Status: Disposed3/11/2017AY 2013-14
SRI PRAKASH BASAVARAJ AKKI,GADAG vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLI
ITA 854/BANG/2017[2010-15]Status: Disposed3/11/2017AY 2010-15
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPUR vs IIKAL CO-OP BANK LTD, IIKAL
ITA 822/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SHRI REVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 819/BANG/2017[2013-14]Status: Disposed3/11/2017AY 2013-14
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SHRI REVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 818/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SRI RAVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 817/BANG/2017[2011-12]Status: Disposed3/11/2017AY 2011-12
M/S. E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 451/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
MR.HEMANTH KUMAR BOTHRA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 396/BANG/2017[2013-14]Status: Disposed3/11/2017AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S INSTITUTE OF SOCIAL SERVICES, MANGALORE
ITA 1253/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
INCOME TAX OFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1249/BANG/2017[2013-14]Status: Disposed3/11/2017AY 2013-14
INCOME TAXOFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1248/BANG/2017[2012-13]Status: Disposed3/11/2017AY 2012-13
INCOME TAX OFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1247/BANG/2017[2011-12]Status: Disposed3/11/2017AY 2011-12
INCOME TAX OFFICER WARD-1, HUBBALLI vs THE SARAWAT CO-OP BANK LTD, HUBBALLI
ITA 1246/BANG/2017[2010-11]Status: Disposed3/11/2017AY 2010-11
