← All Benches
ITAT Bangalore Bench
18,441 judgments
SHARP SOFTWARE DEVELOPMENT INDIA PVT. LTD. vs DCIT,
ITA 1819/BANG/2013[2004-05]Status: Disposed27/9/2017AY 2004-05
DCIT vs M/S MISYS SOFTWARE SOLUTIONS (INDIA), BANGALORE
ITA 1071/BANG/2013[2008-09]Status: Disposed27/9/2017AY 2008-09
M/S ADC (INDIA) COMMUNICATIONS AND INFOTECH PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1230/BANG/2011[2007-08]Status: Disposed27/9/2017AY 2007-08
SRI RAMAIAH REDDY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE
ITA 977/BANG/2017[2011-12]Status: Disposed22/9/2017AY 2011-12
AON SPECIALIST SERVICES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE
ITA 534/BANG/2017[2012 - 13]Status: Disposed22/9/2017
INCOME TAX OFFICER WARD-6(3)(2), BANGALORE vs M/S PAVAGADA SOUHARDA MULTIPURPOSE CO-OPERATIVE LIMITED, BANGALORE
ITA 34/BANG/2017[2012-13]Status: Disposed22/9/2017AY 2012-13
INCOME TAX OFFICER WARD-7(2)(2), BANGALORE vs M/S SHREE VEMANA SOUHARDA CREDIT CO-OPERATIVE LTD, BANGALORE
ITA 28/BANG/2017[2012-13]Status: Disposed22/9/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, MANGALORE vs M/S. KODAGU DISTRICT CO-OPERATIVE BANK LTD, KODAGU
ITA 169/BANG/2017[2012-13]Status: Disposed22/9/2017AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs SRI. DEVARAJ URS EDUCATIONAL TRUST, KOLAR
ITA 134/BANG/2017[2011-12]Status: Disposed22/9/2017AY 2011-12
INCOME TAX OFFICER (EXEMPTIONS), BANGALORE vs M/S. SRI. LAKSHMI EDUCATION SOCIETY, BANGALORE
ITA 128/BANG/2017[2012-13]Status: Disposed22/9/2017AY 2012-13
JCIT, BANGALORE vs OMNI MATRIX PVT. LTD., BANGALORE
ITA 865/BANG/2016[2009-10]Status: Disposed22/9/2017AY 2009-10
INCOME-TAX OFFICER, MANGALORE vs M/S.CITY HOSPITAL CHARITABLE TRUST, MANGALORE
ITA 2206/BANG/2016[2014-15]Status: Disposed22/9/2017AY 2014-15
SRIKANTESWAREN SHEKAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2198/BANG/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
INCOME-TAX OFFICER, BANGALORE vs M/S.KENNAMETAL SHARED SERVICES PVT. LTD., BANGALORE
ITA 1547/BANG/2016[2008-09]Status: Disposed22/9/2017AY 2008-09
INCOME-TAX OFFICER,BANGALORE vs SHRI. RAMAKRISHNA M.J, BANGALORE
ITA 1326/BANG/2016[2010-11]Status: Disposed22/9/2017AY 2010-11
SRI. V. SELVARAJ vs DCIT,
ITA 1710/BANG/2013[2008-09]Status: Disposed22/9/2017AY 2008-09
ADIT, BANGALORE vs HAZARATH MAHABOOB SUBHANI (HMS), TUMKUR
ITA 748/BANG/2012[2008-09]Status: Disposed22/9/2017AY 2008-09
QUINTILES RESEARCH (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 2/BANG/2011[2006-07]Status: Disposed22/9/2017AY 2006-07
QUINTILES RESEARCH INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1162/BANG/2011[2007-08]Status: Disposed22/9/2017AY 2007-08
MR.G.R.CHENNAKESHAVA REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1852/BANG/2016[2010-11]Status: Disposed20/9/2017AY 2010-11
