← All Benches
ITAT Bangalore Bench
18,441 judgments
INCOME TAX OFFICER WARD- 1, BALLARI vs SRI SOMPALLI HARSHA, BALLARI
ITA 740/BANG/2018[2014-15]Status: Disposed20/4/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE vs M/S S N BUILDERS & DEVELOPERS, BANGALORE
ITA 732/BANG/2017[2012-13]Status: Disposed20/4/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE vs M/S S.N BUILDERS & DEVELOPERS, BANGALORE
ITA 731/BANG/2017[2013-14]Status: Disposed20/4/2018AY 2013-14
INCOME TAX OFFICER, WARD-2, SHIVAMOGGA vs SHRI. D G PRAVEEN KUMAR, SHIKARIPURA
ITA 2860/BANG/2017[2008-09]Status: Disposed20/4/2018AY 2008-09
SRI. RANGANATH MANGAL VEDKAR,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU
ITA 2613/BANG/2017[2006-07]Status: Disposed20/4/2018AY 2006-07
INCOME TAX OFFICER TDS WARD-18(1), BANGALORE vs M/S MINISTRY OF COMMUNICATIONS EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LIMITED, BANGALORE
ITA 226/BANG/2017[2008-09]Status: Disposed20/4/2018AY 2008-09
HAJEE A P BAVA & COMPANY CONSTRUCTIONS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2153/BANG/2017[2014-15]Status: Disposed20/4/2018AY 2014-15
M/S. ASHWATHI PARA BOILERS AND BULK DRYERS,HOSPET vs COMMISSIONER OF INCOME TAX, GULBARGA
ITA 2172/BANG/2016[2011-12]Status: Disposed20/4/2018AY 2011-12
M/S. ASHWATHI PARA BOILERS AND BULK DRYERS,HOSPET vs COMMISSIONER OF INCOME TAX, GULBARGA
ITA 2171/BANG/2016[2011-12]Status: Disposed20/4/2018AY 2011-12
MR.M.J ARAVIND,BANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1991/BANG/2016[2012-13]Status: Disposed20/4/2018AY 2012-13
M/S TATA HITACHI CONSTRUCTION MACHINERY COMPANY LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 877/BANG/2014[2008-09]Status: Disposed20/4/2018AY 2008-09
SMT. SARASA PRAHALAD,BANGALORE vs CIT, BANGALORE
ITA 463/BANG/2014[2008-09]Status: Disposed20/4/2018AY 2008-09
MAKINO INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 3/BANG/2012[2007-08]Status: Disposed20/4/2018AY 2007-08
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 636/BANG/2017[2011-12]Status: Disposed19/4/2018AY 2011-12
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 622/BANG/2017[2012-13]Status: Disposed19/4/2018AY 2012-13
M/S. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 596/BANG/2017[2013-14]Status: Disposed19/4/2018AY 2013-14
M/S DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 581/BANG/2017[2007-08]Status: Disposed19/4/2018AY 2007-08
INCOME TAX OFFICER, WARD-1 & TPS, BENGALURU vs M/S MERCHANTS CREDIT CO-OPERATIVE SOCIETY LTD, BENGALURU
ITA 2770/BANG/2017[2013-14]Status: Disposed18/4/2018AY 2013-14
M/S ICICI VENTURE FUNDS MANAGEMENT CO.LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT, BANGALORE
ITA 2678/BANG/2017[2013-14]Status: Disposed18/4/2018AY 2013-14
SMT ROOPA JAGADISH,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSURU
ITA 1153/BANG/2017[2012-13]Status: Disposed18/4/2018AY 2012-13
