INCOME TAX OFFICER, WARD-2, SHIVAMOGGA vs. SHRI. D G PRAVEEN KUMAR, SHIKARIPURA

PDF · subscribers
ITA 2860/BANG/2017Status: DisposedITAT Bangalore20 April 2018AY 2008-09

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →