← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S.HIBU INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1308/BANG/2016[2010-2011]Status: Disposed18/4/2018AY 2010-2011
SRI.M N SHESHAGIRI,MYSORE vs INCOME TAX OFFICER WARD-2(3), MYSORE
ITA 838/BANG/2018[2012-13]Status: Disposed13/4/2018AY 2012-13
SMT.KAUSHIKA K GOSRANI,BANGALORE vs INCOME TAX OFFICER WARD-8(3), BANGALORE
ITA 836/BANG/2018[2006-07]Status: Disposed13/4/2018AY 2006-07
SRI PANDURANGA SHETTY,TIPTUR vs INCOME TAX OFFICER WARD-1, TIPTUR
ITA 835/BANG/2018[2006-07]Status: Disposed13/4/2018AY 2006-07
SMT. LEELAVATHY NAGARAJ,BENGALURU vs INCOME-TAX OFFICER, WARD-1, RAMANAGAR
ITA 784/BANG/2018[2014-15]Status: Disposed13/4/2018AY 2014-15
SMT.MAMATA PRAKASH PRABHU,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(5), BANGALORE
ITA 764/BANG/2018[2012-13]Status: Disposed13/4/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MYSORE SAREE UDYOG PVT LTD, BANGALORE
ITA 723/BANG/2017[2012-13]Status: Disposed13/4/2018AY 2012-13
M/S SHREE SIDDESHWARA SOUHARDHA CREDIT CO-OPERATIVE LTD,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU
ITA 2827/BANG/2017[2013-14]Status: Disposed13/4/2018AY 2013-14
UAE EXCHANGE & FINANCIAL SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2788/BANG/2017[2013-14]Status: Disposed13/4/2018AY 2013-14
UTN CABLE COMMUNICATIONS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 7(2), BANGALORE
ITA 2022/BANG/2017[2010-11]Status: Disposed13/4/2018AY 2010-11
A W INDUSTRIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 1988/BANG/2017[2015-16]Status: Disposed13/4/2018AY 2015-16
A.W.INDUSTRIES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(4), BANGALORE
ITA 1987/BANG/2017[2014-15]Status: Disposed13/4/2018AY 2014-15
A W INDUSTRIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1986/BANG/2017[2012-13]Status: Disposed13/4/2018AY 2012-13
A.W.INDUSTRIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1985/BANG/2017[2011-12]Status: Disposed13/4/2018AY 2011-12
SHRI NAVEEN KUMAR DHUNDASHI,SIRSI vs INCOME TAX OFFICER WARD-1, SIRSI
ITA 1976/BANG/2017[2010-11]Status: Disposed13/4/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX (E), CIRCLE-1, BANGALORE vs M/S. KARNATAKA STATE MUSLIM FEDERATION, BANGALORE
ITA 1684/BANG/2017[2012-13]Status: Disposed13/4/2018AY 2012-13
SMT Y S MYTHILY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(1), BANGALORE
ITA 1324/BANG/2017[2008-09]Status: Disposed13/4/2018AY 2008-09
SMT Y S MYTHILY,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(1), BANGALORE
ITA 1323/BANG/2017[2007-08]Status: Disposed13/4/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.KARNATAKA STATE FINANCIAL CORPORATION LTD., BANGALORE
ITA 1604/BANG/2016[2009-10]Status: Disposed13/4/2018AY 2009-10
SRI. PAKIRAPPA vs DCIT,
ITA 54/BANG/2014[2004-05]Status: Disposed13/4/2018AY 2004-05
