← All Benches
ITAT Bangalore Bench
18,441 judgments
INCOME TAX OFFICER, WARD-1(1)(2), BENGALURU vs M/S. ARIBA TECHNOLOGIES INDIA PVT. LTD, BENGALURU
ITA 2668/BANG/2017[2005-06]Status: Disposed12/4/2018AY 2005-06
M/S GRADUATES CO-OPERATIVE CREDIT SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 462/BANG/2018[2010-11]Status: Disposed11/4/2018AY 2010-11
M/S GRADUATES CO-OPERATIVE CREDIT SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 461/BANG/2018[2009-10]Status: Disposed11/4/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MOTHER INDIA FORMING PVT LTD, BANGALORE
ITA 722/BANG/2017[2005-06]Status: Disposed11/4/2018AY 2005-06
M/S.FILTREX TECHNOLOGIES PRIVATE LTD.,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 469/BANG/2017[2012-13]Status: Disposed11/4/2018AY 2012-13
M/S. IPC PACKAGING COMPANY PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 2705/BANG/2017[2013-14]Status: Disposed11/4/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), MANGALURU vs M/S. T.A. PAI MANAGEMENT INSTITUTE, MANIPAL
ITA 2692/BANG/2017[2011-12]Status: Disposed11/4/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs M/S KEMFIN SERVICES PVT LTD, BENGALURU
ITA 2671/BANG/2017[2012-13]Status: Disposed11/4/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU vs M/S. VALMARK DEVELOPERS PVT. LTD, BENGALURU
ITA 2648/BANG/2017[2009-10]Status: Disposed11/4/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU vs SRI. NAKODA CONSTRUCTION LTD, BENGALURU
ITA 2647/BANG/2017[2014-15]Status: Disposed11/4/2018AY 2014-15
M/S. RAO COMPUTERS CONSULTANTS PVT. LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(2), BENGALURU
ITA 2624/BANG/2017[2013-14]Status: Disposed11/4/2018AY 2013-14
M/S. KIDS KEMP,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 2612/BANG/2017[2014-15]Status: Disposed11/4/2018AY 2014-15
INCOME TAX OFFICER WARD-4, SHIMOGA vs SHRI D M RANGAHATH R/O SHARANYA, SHIMOGA
ITA 1106/BANG/2017[2010-11]Status: Disposed11/4/2018AY 2010-11
M/S MONALISA INTERIOR DECORATORS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 526/BANG/2014[2010-11]Status: Disposed11/4/2018AY 2010-11
M/S KARNATAKA VIDYUTH KHARKANE LTD. vs DCIT,
ITA 1581/BANG/2013[2010-11]Status: Disposed11/4/2018AY 2010-11
M/S HASTIMAL KISHORE KUMAR SOLANKI,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 456/BANG/2018[2008-09]Status: Disposed10/4/2018AY 2008-09
INCOME TAX OFFICER, WARD-1, DAVANAGERE vs SRI K V AMARNATH, DAVANAGERE
ITA 2821/BANG/2017[F.Y-2011-12]Status: Disposed10/4/2018
KARTIKEYAS MANGANESE & IRON ORES PRIVATE LIMITED,BELLARY vs DCIT, BANGALORE
ITA 832/BANG/2015[2008-09]Status: Disposed10/4/2018AY 2008-09
AMBIKA GHORPADE,BANGALORE vs DCIT, BANGALORE
ITA 827/BANG/2015[2005-06]Status: Disposed10/4/2018AY 2005-06
BMM ISPAT LIMITED,HOSPET vs DCIT, BANGALORE
ITA 779/BANG/2015[2008-09]Status: Disposed10/4/2018AY 2008-09
