← All Benches

ITAT Bangalore Bench

18,441 judgments

BHARAT MINE AND MINERALS,BANGALORE vs DCIT, BANGALORE

ITA 738/BANG/2015[2008-09]Status: Disposed10/4/2018AY 2008-09

DINESH KUMAR SINGHI,BANGALORE vs DCIT, BANGALORE

ITA 699/BANG/2015[2005-06]Status: Disposed10/4/2018AY 2005-06

ASST.C.I.T., BANGALORE vs M/S SINGHI HOLDINGS PVT. LTD., BANGALORE

ITA 1112/BANG/2015[2010-11]Status: Disposed10/4/2018AY 2010-11

ASST.C.I.T., BANGALORE vs M/S BMM CEMENTS LIMITED, BANGALORE

ITA 1109/BANG/2015[2010-11]Status: Disposed10/4/2018AY 2010-11

RANJITPURA INFRASTRUCTURE PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1104/BANG/2015[2010-11]Status: Disposed10/4/2018AY 2010-11

M/S. KARNATAKA STATE CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU

ITA 2801/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15

M/S JAYADEVA INSTITUTE OF CARDIO VASCULAR SCIENCE & RESEARCH EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE

ITA 2605/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15

M/S CHOWDESHWARI CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 2602/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15

M/S CHOWDESHWARI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 2601/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14

M/S. DISTRICT CO-OPERATIVE CENTRAL BANK LTD,BIDAR vs ASSISTANT COMMISSIONER OF INCOME TAX, GULBARGA

ITA 2600/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14

M/S. MAA GROUP HOLDINGS PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-4(1)(3), BENGALURU

ITA 2584/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12

M/S MARVELL INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 2173/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE, BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2111/BANG/2017[2015-16]Status: Disposed6/4/2018AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE, BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2110/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2109/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE, BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2108/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE, BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2107/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE, BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2106/BANG/2017[2010-11]Status: Disposed6/4/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI RAMAPPA CHANDRU, BANGALORE

ITA 2105/BANG/2017[2009-10]Status: Disposed6/4/2018AY 2009-10

SHRI PRABHAKAR RAO K,SINDHANUR vs THE INCOME TAX OFFICER WARD-5, RAICHUR

ITA 2098/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12