← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S VIJAYA BANK EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(2), BANGALORE
ITA 2035/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2019/BANG/2017[2015-16]Status: Disposed6/4/2018AY 2015-16
SRI RAMAPPA CHANDRU @ R.CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2018/BANG/2017[2014-15]Status: Disposed6/4/2018AY 2014-15
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2017/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2016/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2015/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2014/BANG/2017[2010-11]Status: Disposed6/4/2018AY 2010-11
SRI RAMAPPA CHANDRU @ R CHANDRU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 2013/BANG/2017[2009-10]Status: Disposed6/4/2018AY 2009-10
M/S SELVA FOODS,BANGALORE vs INCOME TAX OFFICER WARD-6(4), BANGALORE
ITA 1954/BANG/2017[2001-02]Status: Disposed6/4/2018AY 2001-02
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE
ITA 1515/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14
STATE BANK OF INDIA,BANGALORE vs ASSISTANTCOMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE
ITA 1496/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
STATE BANK OF INDIA,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(@) TDS CIRCLE-3(1), BANGALORE
ITA 1495/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE
ITA 1492/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(@) TDS CIRCLE-3(1), BANGALORE
ITA 1491/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE
ITA 1490/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), TUMKUR
ITA 1458/BANG/2017[2013-14]Status: Disposed6/4/2018AY 2013-14
STATEBANK OF INDIA,BANAGALORE vs ASSISTANT COMMISSINER OF INCOME TAX CIRCLE-18(2)TDS CIRCLE-3(1), BANGALORE, BANGALORE
ITA 1457/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSINER OF INCOME TAX CIRCLE-18(@)TDS CIRCLE-3(1), BANGALORE
ITA 1456/BANG/2017[2011-12]Status: Disposed6/4/2018AY 2011-12
JIGANI BRANCH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE
ITA 1426/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
STATE BANK OF INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS CIRCLE-3(1), BANGALORE, BANGALORE, BANGALORE
ITA 1425/BANG/2017[2012-13]Status: Disposed6/4/2018AY 2012-13
