M/S. KIDS KEMP,BENGALURU vs. ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 2612/BANG/2017Status: DisposedITAT Bangalore11 April 2018AY 2014-151 pages
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Copy to :1. The Assessee
2.
The Revenue
3.The CIT concerned.
4.The CIT(A) concerned.
5.DR
6.GF
By order
Sr. Private Secretary, ITAT, Bangalore
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