← All Benches
ITAT Bangalore Bench
18,441 judgments
SMT. NETHRAVATHI,BENGALURU vs INCOME TAX OFFICER, WARD-2(3)(3), BENGALURU
ITA 2630/BANG/2017[2014-15]Status: Disposed25/4/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, HUBBALLI vs LOK SHIKSHANA TRUST, HUBBALLI
ITA 2598/BANG/2017[2013-14]Status: Disposed25/4/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MANNA FOODS PVT LTD, BANGALORE
ITA 1444/BANG/2017[2013-14]Status: Disposed25/4/2018AY 2013-14
DCIT, BANGALORE vs M/S EMC SOFTWARE AND SERVICES (INDIA) PVT. LTD., BANGALORE
ITA 273/BANG/2016[2011-12]Status: Disposed25/4/2018AY 2011-12
INCOME TAX OFFICER WARD-1, BAGALKOT vs M/S HUNGUND TALUKA TEACHERS CO-OP CREDIT SOCIETY LIMITED, BAGALKOT
ITA 1624/BANG/2016[2012-13]Status: Disposed25/4/2018AY 2012-13
SITEL OPERATING CORPORATION INDIA LIMITED,MUMBAI vs ITO, BANGALORE
ITA 598/BANG/2015[2010-11]Status: Disposed25/4/2018AY 2010-11
ITO, BANGALORE vs M/S SITEL OPERATING CORPORATION INDIA PRIVATE LIMITED, BANGALORE
ITA 452/BANG/2015[2010-11]Status: Disposed25/4/2018AY 2010-11
JCIT, BANGALORE vs M/S BIOCON LTD., BANGALORE
ITA 1251/BANG/2015[2008-09]Status: Disposed25/4/2018AY 2008-09
SRI. I. YERRISWAMY,HOSPET vs DCIT, BANGALORE
ITA 1020/BANG/2015[2006-07]Status: Disposed25/4/2018AY 2006-07
ACIT, HUBLI vs KARNATAKA VIKAS GRAMEEN BANK, DHARWAD
ITA 673/BANG/2014[2009-10]Status: Disposed25/4/2018AY 2009-10
SRI. NAGESH RAMAIAH,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(2), BENGALURU
ITA 437/BANG/2018[2009-2010]Status: Disposed24/4/2018AY 2009-2010
ACIT, MANGALORE vs SRI. J. KRISHNA PALEMAR, MANGALORE
ITA 712/BANG/2014[2011-12]Status: Disposed24/4/2018AY 2011-12
M/S MANJUNATHESHWARA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(2), BANGALORE
ITA 936/BANG/2018[2013-14]Status: Disposed20/4/2018AY 2013-14
SHALINI. H B,HASSAN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, HASSAN
ITA 928/BANG/2018[2008-2009]Status: Disposed20/4/2018AY 2008-2009
AMARNATH G N,HASSAN vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 927/BANG/2018[2008-09]Status: Disposed20/4/2018AY 2008-09
M/S SAMRUDHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 926/BANG/2018[2013-14]Status: Disposed20/4/2018AY 2013-14
SRI.MOHANKUMAR GOWDA C,CHAMARAJANAGARA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE
ITA 924/BANG/2018[2014-15]Status: Disposed20/4/2018AY 2014-15
MR.M.K.MOHAN,HASSAN vs THE INCOME TAX OFFICER WARD-2, HASSAN
ITA 839/BANG/2018[2011-12]Status: Disposed20/4/2018AY 2011-12
VARADAVINAYAKA CREDIT SAHAKARA SANGHA NIYAMITHA,BALLARI vs INCOME-TAX OFFICER, WAED-2, BALLARI
ITA 795/BANG/2018[2014-15]Status: Disposed20/4/2018AY 2014-15
M/S. PANDURANGANAGAR RESIDENTS WELFARE ASSOCIATION,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (CPC), BENGALURU
ITA 761/BANG/2018[2013-14]Status: Disposed20/4/2018AY 2013-14