← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. THE KANGOD GROUP MULTI PURPOSE CO-OPERATIVE SOCIETY,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 2794/BANG/2017[2010-11]Status: Disposed4/5/2018AY 2010-11
M/S THE KANGOD GROUP MULTI PURPOSE CO-OP SOCIETY,SIRSI vs INCOME TAX OFFICER WARD-1, SIRSI
ITA 2793/BANG/2017[2012-13]Status: Disposed4/5/2018AY 2012-13
M/S SRI M VISHWESHWARAIAH C-OP SOCIETY LTD,SHIVAMOGGA vs INCOME TAX OFFICER WARD-1, SHIVAMOGGA
ITA 2517/BANG/2017[2011-12]Status: Disposed4/5/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, RAICHUR vs M/S THE RAICHUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD, RAICHUR
ITA 195/BANG/2017[2012-13]Status: Disposed4/5/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs SHRI. B.S. NAGENDRA, BANGALORE
ITA 554/BANG/2017[2012-13]Status: Disposed3/5/2018AY 2012-13
M/S BHARATIYA EDUCATION SOCIETY,GADAG vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ITA 2853/BANG/2017[2017-18]Status: Disposed3/5/2018AY 2017-18
SHRI. KISHORE,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
ITA 2740/BANG/2017[2008-09]Status: Disposed2/5/2018AY 2008-09
M/.S KPTCL,DAVANGERE vs ITO(OSD)(TDS)LTPU, BANGALORE
ITA 2223/BANG/2017[2013-14]Status: Disposed2/5/2018AY 2013-14
ASST.C.I.T., BANGALORE vs M/S MISYS SOFTWARE SOLUTIONS (INDIA) PVT. LTD., BANGALORE
ITA 491/BANG/2016[2011-12]Status: Disposed2/5/2018AY 2011-12
ASST.C.I.T., BANGALORE vs SMT. H.R. VISHALA, BANGALORE
ITA 486/BANG/2016[2006-07]Status: Disposed2/5/2018AY 2006-07
M/S SRI. BALAJI DEVELOPERS AND PROMOTERS,BANGALORE vs ITO, BANGALORE
ITA 19/BANG/2016[2008-09]Status: Disposed2/5/2018AY 2008-09
INCOME TAX OFFICER, BANGALORE vs SHRI. SOMCHAND KANJI, BANGALORE
ITA 1717/BANG/2016[2012-13]Status: Disposed2/5/2018AY 2012-13
M/S ESTEEM CLASSIC,BANGALORE vs DCIT, BANGALORE
ITA 1053/BANG/2016[2010-11]Status: Disposed2/5/2018AY 2010-11
DMG MORI SEIKI INDIA MACHINES AND SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1617/BANG/2012[2008-09]Status: Disposed2/5/2018AY 2008-09
FLOWSERVE INDIA CONTROLS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1277/BANG/2011[2007-08]Status: Disposed2/5/2018AY 2007-08
SRI. NISAR NAYEEM AHMED,BENGALURU vs INCOME TAX OFFICER, WARD-2(1), BENGALURU
ITA 2802/BANG/2017[2011-12]Status: Disposed27/4/2018AY 2011-12
AMAZON DEVELOPMENT CENTRE(I)P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, -11(1), BANGALORE
ITA 1387/BANG/2014[2009-10]Status: Disposed27/4/2018AY 2009-10
SHRI.T.A.V.GUPTA,TURUVEKERE vs INCOME TAX OFFICER WARD-1, TIPTUR
ITA 209/BANG/2018[2014-15]Status: Disposed25/4/2018AY 2014-15
M/S FLIPKART INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 202/BANG/2018[2015-16]Status: Disposed25/4/2018AY 2015-16
M/S MADHESHIYA VAISHYA SEVA TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX ( EXEMPTION), BANGALORE
ITA 2663/BANG/2017[2017-18]Status: Disposed25/4/2018AY 2017-18