← All Benches
ITAT Bangalore Bench
18,441 judgments
THE INCOME TAX OFFICER WARD-6(1)(4), BANGALORE vs M/S SUKH SAGAR HOTELS PVT LTD, BANGALORE
ITA 851/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
SRI DURGA GANESH CO-OP SOCIETY LTD,UDUPI vs INCOME TAX OFFICER WARD-2, UDUPI
ITA 817/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
SRI SURENDRA KANIMIHALLY SETTY,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(3), BANGALORE
ITA 805/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
SRI RAJIB CHOWDHURY,BANGALORE vs INCOME TAX OFFICER RANGE-6(2)(3), BANGALORE
ITA 803/BANG/2018[2012-13]Status: Disposed4/5/2018AY 2012-13
M/S DIVYA JYOTHI CREDIT CO-OPERATIVE SOCETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(1), BANGALORE
ITA 799/BANG/2018[2014-15]Status: Disposed4/5/2018AY 2014-15
SMT KAVITHA TILOK,BANGALORE vs THE INCOME TAX OFFICER WARD-9(1), BANGALORE
ITA 1183/BANG/2018[2009-10]Status: Disposed4/5/2018AY 2009-10
SMT KAVITHA TILOK,BANGALORE vs THE INCOME TAX OFFICER WARD-9(1), BANGALORE
ITA 1182/BANG/2018[2006-07]Status: Disposed4/5/2018AY 2006-07
M/S SWAMY SHIVANANDA TIRTHA TRUST,DAVANGERE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, DAVANGERE
ITA 1159/BANG/2018[2012-13]Status: Disposed4/5/2018AY 2012-13
M/S SRI NAGENDRA CREDIT CO-OP SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(5), BANGALORE
ITA 1155/BANG/2018[2014-15]Status: Disposed4/5/2018AY 2014-15
M/S SRI NAGENDRA CREDIT CO-OP SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(5), BANGALORE
ITA 1154/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
B.S.SANJAY (HUF),BANGALORE vs INCOME TAX OFFICER WARD-3(4), BANGALORE
ITA 1141/BANG/2018[2011-12]Status: Disposed4/5/2018AY 2011-12
M/S BHUVANESHWARI SOUHARDA SAHAKARI NIYAMITHA,GANGAVATHI vs INCOME TAX OFFICER WARD-1, KOPPALA
ITA 1094/BANG/2018[2012-13]Status: Disposed4/5/2018AY 2012-13
M/S BBR & RDCC BANK EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 1076/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
SRI.MAHABOOB BASHA K,ANANTHAPUR vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 1062/BANG/2018[2010-11]Status: Disposed4/5/2018AY 2010-11
SRI SHIVANNA,MYSORE vs INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 1055/BANG/2018[2008-09]Status: Disposed4/5/2018AY 2008-09
SMT PUTTAMMA,MYSORE vs INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 1054/BANG/2018[2008-09]Status: Disposed4/5/2018AY 2008-09
CHINNAIAH (HUF),MYSORE vs INCOME TAX OFFICER WARD-1(2), MYSORE
ITA 1053/BANG/2018[2008-09]Status: Disposed4/5/2018AY 2008-09
SRI NAGARAJU,MYSORE vs INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 1050/BANG/2018[2007-08]Status: Disposed4/5/2018AY 2007-08
M/S KARKALA TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD,KARKALA vs THE INCOME TAX OFFICER WARD-3, UDUPI
ITA 1049/BANG/2018[2014-15]Status: Disposed4/5/2018AY 2014-15
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. BANGALORE CITY KSRTC EMPLOYEES HOUSING COOPERATIVE SOCIETY LTD, BANGALORE
ITA 6/BANG/2017[2008-09]Status: Disposed4/5/2018AY 2008-09
