← All Benches
ITAT Bangalore Bench
18,441 judgments
THE SENIOR CIVIL JUDGE & JMFC,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSING CELL-TDS, MANGALORE
ITA 474/BANG/2018[2015-16(Q4)]Status: Disposed11/5/2018
M/S SENIOR CIVIL JUDGE & JMFC,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSING CELL-TDS, MANGALORE
ITA 473/BANG/2018[2015-16(Q4)]Status: Disposed11/5/2018
THE SENIOR CIVIL JUDGE & JMFC,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSING CELL-TDS, MANGALURU
ITA 472/BANG/2018[2015-16(Q4)]Status: Disposed11/5/2018
THE SENIO CIVIL JUDGE & JMFC,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSNG CELL-TDS, MANGALORE
ITA 471/BANG/2018[2014-15(Q4)]Status: Disposed11/5/2018
SMT.SAJIDA BEGUM,MYSORE vs THE INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 1230/BANG/2018[2011-12]Status: Disposed11/5/2018AY 2011-12
BANNANJE GRAHAKARA SAHAKARI SANGHA LTD,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
ITA 2814/BANG/2017[2013-14]Status: Disposed11/5/2018AY 2013-14
M/S BBR & RDCC BANK EMPLOYEES CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 2625/BANG/2017[2014-15]Status: Disposed11/5/2018AY 2014-15
SIR. M. VISHWESHWARAIAH CO-OP. SOCIETY LTD,SHIMOGA vs INCOME-TAX OFFICER, WARD-1, SHIMOGA
ITA 2619/BANG/2017[2012-13]Status: Disposed11/5/2018AY 2012-13
SIDDHARTH DEVELOPERS & BUILDERS,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BIJAPUR
ITA 2515/BANG/2017[2007-08]Status: Disposed11/5/2018AY 2007-08
M/S SRI RAMASEA BAHUSARA KSHATRIYA CO-OPERATIVE SOCIETY LTD,SHIMOGA vs INCOME TAX OFFICER WARD-1, SHIMOGA
ITA 2190/BANG/2017[2011-12]Status: Disposed11/5/2018AY 2011-12
M/S SRI RAMASEVA BAHUSARA KSHATRIYA CO-OPERATIVE SOCIETY LTD,SHIMOGA vs INCOME TAX OFFICER WARD-1, SHIMOGA
ITA 2189/BANG/2017[2012-13]Status: Disposed11/5/2018AY 2012-13
JANAPRAGATHI CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 2161/BANG/2017[2013-14]Status: Disposed11/5/2018AY 2013-14
DCIT, BANGALORE vs M/S GOOGLE INDIA PVT. LTD., BANGALORE
ITA 1299/BANG/2015[2010-11]Status: Disposed11/5/2018AY 2010-11
M/S NANOBI DATA AND ANALYTICS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(1), BANGALORE
ITA 996/BANG/2018[2014-15]Status: Disposed4/5/2018AY 2014-15
SHRI.PRAFUL JAIN,HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX WARD-5(3)(3), BANGALORE
ITA 977/BANG/2018[2013-14]Status: Disposed4/5/2018AY 2013-14
H B NATARAJ,HASSAN vs INCOME TAX OFFICER WARD-1, HASSAN
ITA 953/BANG/2018[2012-13]Status: Disposed4/5/2018AY 2012-13
SRI ANNAIAH,MYSORE vs THE INCOME TAX OFFICER WARD-1(3), MYSORE
ITA 945/BANG/2018[2007-08]Status: Disposed4/5/2018AY 2007-08
MR. SHIVAPRASAD URS,RAMANAGAR vs INCOME TAX OFFICER, WARD-1, RAMANAGAR
ITA 920/BANG/2018[2009-2010]Status: Disposed4/5/2018AY 2009-2010
RAKESH MAHAJAN,BANGALORE vs INCOME TAX OFFICER WARD-8(1), BANGALORE
ITA 864/BANG/2018[2009-10]Status: Disposed4/5/2018AY 2009-10
SHRI.RAKESH MAHAJAN,BANGALORE vs INCOME TAX OFFICER WARD-8(1), BANGALORE
ITA 863/BANG/2018[2007-08]Status: Disposed4/5/2018AY 2007-08