← All Benches
ITAT Bangalore Bench
18,441 judgments
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1887/BANG/2016[2013-14]Status: Disposed25/5/2018AY 2013-14
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1886/BANG/2016[2012-13]Status: Disposed25/5/2018AY 2012-13
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1885/BANG/2016[2011-12]Status: Disposed25/5/2018AY 2011-12
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1884/BANG/2016[2010-11]Status: Disposed25/5/2018AY 2010-11
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1883/BANG/2016[2009-2010]Status: Disposed25/5/2018AY 2009-2010
DR.SANJEEV S KALSOOR,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, BELGAUM
ITA 1881/BANG/2016[2007-2008]Status: Disposed25/5/2018AY 2007-2008
SHRI MANOJ BHAWARLAL DHOOT,BAGALKOT vs JOINT COMMISSIONER OF INCOME TAX VIJAPURA RANGE, VIJAPURA
ITA 232/BANG/2018[2012-13]Status: Disposed23/5/2018AY 2012-13
M/S BANK NOTE PAPER MILL INDIA PRIVATE LIMITED,MYSORE vs THE INCOME TAX OFFICER CIRCLE-1(1)(3), BANGALORE
ITA 165/BANG/2018[2013-14]Status: Disposed23/5/2018AY 2013-14
M/S ADVICE AMERICA SOFTWARE DEVELOPMENT CENTRE PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE
ITA 2531/BANG/2017[2013-14]Status: Disposed23/5/2018AY 2013-14
ELLORE VENKATASUBBIAH RAJESH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(2)(1), BENGALURU
ITA 151/BANG/2018[2010-11]Status: Disposed18/5/2018AY 2010-11
SHRI BHASKAR SREEDHARAN,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE
ITA 986/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
RAMESH KUMAR JAIN,MYSORE vs THE INCOME TAX OFFICER WARD-2(1), MYSORE
ITA 952/BANG/2018[2012-13]Status: Disposed11/5/2018AY 2012-13
SRI PAUL CHRISTADAS SALINS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 853/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
N.NAGARAJ BALLAL,UDUPI vs INCOME TAX OFFICER WARD-2, UDUPI
ITA 840/BANG/2018[2012-13]Status: Disposed11/5/2018AY 2012-13
M/S KAVOOR VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,MANGALURU vs THE INCOME TAX OFFICER WARD-1(2), MANGALORE
ITA 739/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
INDERCHAND JUGRAJ SINGHVI,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 707/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
SRI.RAJIV KUMAR JHUNJUNWALA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3), BANGALORE
ITA 684/BANG/2018[2006-07]Status: Disposed11/5/2018AY 2006-07
M/S KARKALA TALUK AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD,KARKALA vs THE INCOME TAX OFFICER WARD-3, UDUPI
ITA 572/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
M/S TILE ART,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 550/BANG/2018[2013-14]Status: Disposed11/5/2018AY 2013-14
M/S SENIOR CIVIL JUDGE & JMFC,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSING CELL-TDS, BANGALORE
ITA 475/BANG/2018[2015-16(Q4)]Status: Disposed11/5/2018
