← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI GAJANAN URBAN CO-OPERATIVE CREDIT SOCIETY LTD,HUBLI vs THE INCOME TAX OFFICER, WARD-3(3), HUBLI
ITA 1493/BANG/2017[2013-14]Status: Disposed28/9/2018AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE vs M/S. PLAMA DEVELOPERS LTD, MANGALORE
ITA 1363/BANG/2017[2011-12]Status: Disposed28/9/2018AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE vs M/S. PLAMA DEVELOPERS LTD, MANGALORE
ITA 1362/BANG/2017[2010-11]Status: Disposed28/9/2018AY 2010-11
STATE BANK OF INDIA HR SECTION ADMIN UNIT BRANCH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-18(2) TDS C-3(1), BANGALORE
ITA 1095/BANG/2017[2011-12]Status: Disposed28/9/2018AY 2011-12
CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 966/BANG/2016[2006-07]Status: Disposed28/9/2018AY 2006-07
SRI. KEMPANNA (HUF - DISRUPTED),BANGALORE vs DCIT, BANGALORE
ITA 278/BANG/2016[2006-07]Status: Disposed28/9/2018AY 2006-07
DCIT vs M/S I2 TECHNOLOGIES PVT. LTD., BANGALORE
ITA 1239/BANG/2013[2004-05]Status: Disposed28/9/2018AY 2004-05
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 271/BANG/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 270/BANG/2017[2011-12]Status: Disposed25/5/2018AY 2011-12
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 269/BANG/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 268/BANG/2017[2010-11]Status: Disposed25/5/2018AY 2010-11
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 267/BANG/2017[2009-10]Status: Disposed25/5/2018AY 2009-10
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 266/BANG/2017[2009-10]Status: Disposed25/5/2018AY 2009-10
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 265/BANG/2017[2008-09]Status: Disposed25/5/2018AY 2008-09
INCOME TAX OFFICER (TDS), BANGALORE vs M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 264/BANG/2017[2008-09]Status: Disposed25/5/2018AY 2008-09
M/S ASHWIN P SHAH,BANGALORE vs INCOME TAX OFFICER WARD-II, GADAG
ITA 1948/BANG/2017[2013-14]Status: Disposed25/5/2018AY 2013-14
INCOME TAX OFFICER INTERNATIONAL TAXATION WARD-1(2), BANGALORE vs M/S BASAVARAJ NANDITA REDDY, BANGALORE
ITA 1721/BANG/2017[2014-15]Status: Disposed25/5/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE vs SMT GUNASHEKARI, BANGARPET
ITA 1682/BANG/2017[2012-13]Status: Disposed25/5/2018AY 2012-13
INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE vs M/S. MILAN MINERALS PVT LTD, BANGALORE
ITA 1454/BANG/2017[2013-14]Status: Disposed25/5/2018AY 2013-14
ADITI TECHNOLOGIES PRIVATE LTD,BANLGAORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 1423/BANG/2017[2012-13]Status: Disposed25/5/2018AY 2012-13
