← All Benches
ITAT Bangalore Bench
18,441 judgments
SURESH SONNAHALLIPURA NARAYANASWAMY,BENGALURU vs INCOME TAX OFFICER WARD - 5 (73) (7), BENGALURU
ITA 2062/BANG/2018[2015-16]Status: Disposed28/9/2018AY 2015-16
SRI MALLIKARJUN VIDYA VARDHAK SANGHA,VIJAYAPUR vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, GULBARGA
ITA 1994/BANG/2018[2005-06]Status: Disposed28/9/2018AY 2005-06
SRI MALLIKARJUN VIDYA VARDHAK SANGH,VIJAYAPURA vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, VIJAYAPURA
ITA 1993/BANG/2018[2004-05]Status: Disposed28/9/2018AY 2004-05
SRI. H.C. MAHADEVAIAH,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MYSORE
ITA 1845/BANG/2018[2012-13]Status: Disposed28/9/2018AY 2012-13
MR. SYED ISLAIL QUAADRI,BANGALURU vs ASS. COMMISSOINER OF INCOME TEX, BANGALURU
ITA 1814/BANG/2018[2009-10]Status: Disposed28/9/2018AY 2009-10
M/S SRINIVASA IYENGAR ROHINI IYENGAR,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(5), BANGALORE
ITA 1775/BANG/2018[2011-12]Status: Disposed28/9/2018AY 2011-12
SHRI.YARAGUNTI RUDRESH,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(4), DAVANGERE
ITA 1753/BANG/2018[2015-16]Status: Disposed28/9/2018AY 2015-16
SHRI.YARAGUNTI RUDRESH,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(4), DAVANGERE
ITA 1752/BANG/2018[2014-15]Status: Disposed28/9/2018AY 2014-15
SHRI.YARAGUNTI RUDRESH,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(4), DAVANGERE
ITA 1751/BANG/2018[2013-14]Status: Disposed28/9/2018AY 2013-14
SHRI.YARAGUNTI RUDRESH,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(4), DAVANGERE
ITA 1750/BANG/2018[2012-13]Status: Disposed28/9/2018AY 2012-13
M/S SEETHA DIARY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(1), BANGALORE
ITA 1738/BANG/2018[2013-14]Status: Disposed28/9/2018AY 2013-14
THE ASSISTANT COMMISIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE vs M/S SRI JAGADGURU MURUGARAJENDRA VIDYAPEETA, CHITRADURGA
ITA 1639/BANG/2018[2009-10]Status: Disposed28/9/2018AY 2009-10
SRI BHARATH BAIL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE
ITA 1198/BANG/2018[2010-11]Status: Disposed28/9/2018AY 2010-11
INCOME TAX OFFICER WARD-3(4), HUBLI vs BSNL EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD, HUBLI
ITA 372/BANG/2017[2012-13]Status: Disposed28/9/2018AY 2012-13
M/S. RAO COMPUTER CONSULTANTS PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 2621/BANG/2017[2008-09]Status: Disposed28/9/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KARNATAKA SILK INDUSTRIES CORPORATION LTD, BANGALORE
ITA 2463/BANG/2017[2011-12]Status: Disposed28/9/2018AY 2011-12
CANARA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1899/BANG/2017[2014-15]Status: Disposed28/9/2018AY 2014-15
DR. SAIF SALAHUDDIN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1), BANGALORE
ITA 1863/BANG/2017[2011-12]Status: Disposed28/9/2018AY 2011-12
INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE vs M/S UAS EMPLOYEES HOUSING BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1612/BANG/2017[2008-09]Status: Disposed28/9/2018AY 2008-09
M/S. MAHAVEERA MINORITY CREDIT CO-OPERATIVE SOCIETY LTD,HUVINAHADAGASALLI vs INCOME TAX OFFICER, WARD-1, HOSAPETE
ITA 1603/BANG/2017[2013-14]Status: Disposed28/9/2018AY 2013-14
