← All Benches
ITAT Bangalore Bench
18,441 judgments
SMT ANITA GUPTA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX NON CORPORATE CIRCLE-4(1), CHENNAI
ITA 2363/BANG/2018[2014-15]Status: Disposed10/10/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 6(3)(1), BENGALURU vs SRI C. ASWATHANARAYANA, DEVENAHALLI
ITA 1699/BANG/2018[2004-05]Status: Disposed10/10/2018AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 6 (3)(1), BENGALURU vs SRI C. ASWATHANARAYANA, DEVENAHALLI
ITA 1698/BANG/2018[2003-04]Status: Disposed10/10/2018AY 2003-04
DCIT CR 7 (1)(2), BANGALORE vs VWR LAB PRODUCTS PVT. LTD., BANGALORE
ITA 225/BANG/2015[2010-2011]Status: Disposed10/10/2018AY 2010-2011
M/S TOVINAKERI JAYARAJU BRAHMARAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-3(3)(5), BANGALORE
ITA 2300/BANG/2018[2010-11]Status: Disposed3/10/2018AY 2010-11
M/S TOVINAKERI JAYARAJU BRAHMARAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-3(3)(5), BANGALORE
ITA 2299/BANG/2018[2009-10]Status: Disposed3/10/2018AY 2009-10
M/S TOVINAKERI JAYARAJU BRAHMARAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-3(3)(5), BANGALORE
ITA 2298/BANG/2018[2008-09]Status: Disposed3/10/2018AY 2008-09
K J KARTHIK,CHIKKABALLAPUR vs THE INCOME TAX OFFICER WARD-1, CHIKKABALLAPUR
ITA 2281/BANG/2018[2014-15]Status: Disposed3/10/2018AY 2014-15
M/S INDIABUILD VILLAS DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2242/BANG/2018[2012-13]Status: Disposed3/10/2018AY 2012-13
HIPL INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2149/BANG/2018[2015-16]Status: Disposed3/10/2018AY 2015-16
MR. MOHAMMED SHAFEEQ UR REHMAN,HASSAN vs INCOME TAX OFFICER, WARD 2, HASSAN
ITA 1925/BANG/2018[2012-13]Status: Disposed3/10/2018AY 2012-13
SRI SAMPATHRAJ RAKESH KUMAR,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 1451/BANG/2018[2014-15]Status: Disposed3/10/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.INDO SPANISH TASTY FOODS PVT., LTD., TUMKUR
ITA 747/BANG/2017[2005-06]Status: Disposed1/10/2018AY 2005-06
URBAN DEVELOPMENT AUTHORITY,BIDAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1763/BANG/2017[2017-18]Status: Disposed1/10/2018AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S A S K BROTHERS LTD, BANGALORE
ITA 868/BANG/2018[2002-03]Status: Disposed28/9/2018AY 2002-03
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S A S K BROTHERS LTD, BANGALORE
ITA 854/BANG/2018[2004-05]Status: Disposed28/9/2018AY 2004-05
INCOME TAX OFFICER, WARD-2, VIJAYAPURA vs SHRI SHIVAJI MAHARAJ CREDIT CO-OP SOCIETY LTD, VIJAYAPURA
ITA 745/BANG/2018[2012-13]Status: Disposed28/9/2018AY 2012-13
M/S INSILICA SEMI CONDUCTORS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 590/BANG/2018[2010-11]Status: Disposed28/9/2018AY 2010-11
MR.DINESH KUMAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 544/BANG/2018[2007-08]Status: Disposed28/9/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ADITYA AUTO PRODUCTS & ENGINEERNING INDIA PVT LTD, BANGALORE
ITA 324/BANG/2018[2014-15]Status: Disposed28/9/2018AY 2014-15
