← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S TURBOTECH PRECISION ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-(7)(1), BANGALORE
ITA 2252/BANG/2018[2013-14]Status: Disposed12/10/2018AY 2013-14
INCOME TAX OFFICER WARD-2(2), DHARWAD vs SHRI VINAYAK HARI PALLED, HUBBALLI
ITA 5/BANG/2017[2013-14]Status: Disposed12/10/2018AY 2013-14
VISHRANT ASHARAM,BELAGAVI vs COMMISSIONER OF INCOME TAX, BENGALURU
ITA 2599/BANG/2017[2017-18]Status: Disposed12/10/2018AY 2017-18
M/S SNEHASAGARA SOUHARDHA CO-OPPERATIVE LTD,SINDHANUR vs INCOME TAX OFFICER WARD-2, RAICHUR
ITA 2516/BANG/2017[2010-11]Status: Disposed12/10/2018AY 2010-11
M/S IKA INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2476/BANG/2017[2013-14]Status: Disposed12/10/2018AY 2013-14
M/S SARTORIUS STEDIUM INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE
ITA 2084/BANG/2017[2009-10]Status: Disposed12/10/2018AY 2009-10
VIJAYA BANK,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT, BANGALORE
ITA 1751/BANG/2017[2009-10]Status: Disposed12/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S. THE HUTTI GOLD MINES COMPANY LTD, BANGALORE
ITA 1340/BANG/2017[2009-10]Status: Disposed12/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S. THE HUTTI GOLD MINES COMPANY LTD, BANGALORE
ITA 1338/BANG/2017[2009-10]Status: Disposed12/10/2018AY 2009-10
ASST.C.I.T., BANGALORE vs M/S IMS HEALTH TECHNOLOGY SOLUTIONS PVT. LTD., BANGALORE
ITA 577/BANG/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.SAINT GOBAN CRYSTALS & DETECTORS INDIA LTD., BANGALORE
ITA 1893/BANG/2016[2010-11]Status: Disposed12/10/2018AY 2010-11
RAJAN SRINIVASAN HUF,BANGALORE vs DCIT, BANGALORE
ITA 470/BANG/2015[2006-07]Status: Disposed12/10/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI PANATI PURANDHARA REDDY, BANGALORE
ITA 874/BANG/2018[2014-15]Status: Disposed11/10/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI PANATI PURANDHARA REDDY, BANGALORE
ITA 872/BANG/2018[2012-13]Status: Disposed11/10/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI PANATI PURANDHARA REDDY, BANGALORE
ITA 871/BANG/2018[2011-12]Status: Disposed11/10/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE vs SRI PANATI PURANDHARA REDDY, BANGALORE
ITA 870/BANG/2018[2010-11]Status: Disposed11/10/2018AY 2010-11
INCOME TAX OFFICER WARD-2, KALABURGAI vs M/S MANGAL REALITY, KALABURGAI
ITA 2215/BANG/2017[2013-14]Status: Disposed11/10/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE vs M/S. VELANKANI INFORMATION SYSTEMS PVT. LTD., BANGALORE
ITA 127/BANG/2017[2010 - 11]Status: Disposed11/10/2018
M/S KARNATAKA CO-OPERATIVE OIL SEEDS GROWER'S FEDERATION LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8(1), BANGALORE
ITA 494/BANG/2018[2010-11]Status: Disposed10/10/2018AY 2010-11
SHRI GOVINDARAJULU SETTY PRASAD,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 2371/BANG/2018[2015-16]Status: Disposed10/10/2018AY 2015-16
