← All Benches
ITAT Bangalore Bench
18,441 judgments
KARNATAKA AGROCHEMICAL PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-4(1), BANGALORE
ITA 1119/BANG/2018[2014-15]Status: Disposed16/10/2018AY 2014-15
SHRI K MEHFUZ ALI KHAN,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 923/BANG/2017[2011-12]Status: Disposed16/10/2018AY 2011-12
SHRI K MEHFUZ ALI KHAN,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 922/BANG/2017[2011-12]Status: Disposed16/10/2018AY 2011-12
SHRI K.MEHFUZ ALI KHAN,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 921/BANG/2017[2010-11]Status: Disposed16/10/2018AY 2010-11
SHRI K MEHFUZ ALI KHAN,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 920/BANG/2017[2009-10]Status: Disposed16/10/2018AY 2009-10
SHRI K.MEHFUZ ALI KHAN,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 919/BANG/2017[2009-10]Status: Disposed16/10/2018AY 2009-10
DCIT-CENTRAL CIRCLE-1, MANGALORE vs SHRI.E.RAMESH UPADHYAYA(HUF), PUTTUR
ITA 1634/BANG/2016[2009-10]Status: Disposed15/10/2018AY 2009-10
M/S VASAVI VIVIDHODDESHA SOUHADRA SHAKARI NIYAMITA,KOPPAL vs INCOME TAX OFFICER WARD-1, KOPPALA
ITA 1581/BANG/2018[2014-15]Status: Disposed15/10/2018AY 2014-15
YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(4), BANGALORE
ITA 661/BANG/2017[2012-13]Status: Disposed15/10/2018AY 2012-13
M/S. SRINAGARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4), BENGALURU
ITA 2603/BANG/2017[2013-14]Status: Disposed15/10/2018AY 2013-14
M/S GEMINI DISTILLERIES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(2), BANGALORE
ITA 829/BANG/2018[2013-14]Status: Disposed12/10/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, MANGALURU vs M/S. DR. T. M. A. PAI FOUNDATION, MANIPAL
ITA 783/BANG/2018[2009-10]Status: Disposed12/10/2018AY 2009-10
SHRI E M V M VISHWANATHAN,COORG vs INCOME TAX OFFICER WARD-1, MADIKERE
ITA 2653/BANG/2018[2008-09]Status: Disposed12/10/2018AY 2008-09
GIRESH JAYANTHILAL SHAH,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 2648/BANG/2018[2015-16]Status: Disposed12/10/2018AY 2015-16
SHARAD BHUTRA(HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 2564/BANG/2018[2015-16]Status: Disposed12/10/2018AY 2015-16
SRI SRI RAGHAVENDRA GURUSARVA BHOUMARA SEVA TRUST,MANDYA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC, BANGALORE
ITA 2519/BANG/2018[2015-16]Status: Disposed12/10/2018AY 2015-16
SRI SRI RAGHAVENDRA GURUSARVA BHOUMARA SEVA TRUST,MANDYA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC, BANGALORE
ITA 2518/BANG/2018[2014-15]Status: Disposed12/10/2018AY 2014-15
SUNIL RAMAKRISHNA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2463/BANG/2018[2015-16]Status: Disposed12/10/2018AY 2015-16
SMT C I INDIRA,DAVANGERE vs INCOME TAX OFFICER WARD-1(1), DAVANGERE
ITA 2439/BANG/2018[2015-16]Status: Disposed12/10/2018AY 2015-16
SMT LAKSHMI SWARUPA,BANGALORE vs INCOME TAX OFFICER WARD-4(4), BANGALORE
ITA 2278/BANG/2018[2006-07]Status: Disposed12/10/2018AY 2006-07