← All Benches

ITAT Bangalore Bench

18,441 judgments

SRI CHIDANAND GUDADANOOR,HARPANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 1890/BANG/2017[2013-14]Status: Disposed7/11/2018AY 2013-14

EJIPURA HOLY CHRIST EDUCATION SOCIETY,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE

ITA 1651/BANG/2017[2015-16]Status: Disposed7/11/2018AY 2015-16

EJIPURA HOLY CHRIST EDUCATION SOCIETY,BANGALORE vs CIT, BANGALORE

ITA 738/BANG/2016[N.A.]Status: Disposed7/11/2018

NUANCE TRANSCRIPTION SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 307/BANG/2016[2011-12]Status: Disposed7/11/2018AY 2011-12

M/S IDEB BUILDCON PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 473/BANG/2014[2010-11]Status: Disposed7/11/2018AY 2010-11

M/S. SHAH DISTRIBUTORS,DAVANAGERE vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1(1), DAVANAGERE

ITA 1975/BANG/2018[2010-11]Status: Disposed6/11/2018AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE vs M/S VIDYA HERBS PVT LTD, BANGALORE

ITA 1762/BANG/2017[2012-13]Status: Disposed6/11/2018AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CONC SHADE CONSTRUCTION PVT LTD, CHIKKAMANGALUR

ITA 302/BANG/2018[2013-14]Status: Disposed5/11/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CONC SHADE CONSTRUCTION PVT LTD, CHIKKAMANGALUR

ITA 298/BANG/2018[2009-10]Status: Disposed5/11/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SHRI K G RAJESH, CHIKKAMANGALUR

ITA 295/BANG/2018[2010-11]Status: Disposed5/11/2018AY 2010-11

M/S 10K INFO DATA SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 2918/BANG/2018[2014-15]Status: Disposed5/11/2018AY 2014-15

INCOME TAX OFFICER, TIPTUR vs MR. S.KUMAR, TIPTUR

ITA 2211/BANG/2016[2008-09]Status: Disposed5/11/2018AY 2008-09

CONGLOME TECHNCONSTRUCTION PVT. LTD.,BANGALORE vs DT.C.I.T., BANGALORE

ITA 1497/BANG/2014[2009-10]Status: Disposed5/11/2018AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S IDEB PROJECTS P LTD, BANGALORE

ITA 1389/BANG/2014[2011-12]Status: Disposed5/11/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S IDEB PROJECTS P LTD, BANGALORE

ITA 1388/BANG/2014[2010-11]Status: Disposed5/11/2018AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, MANGALURU vs M/S MANIPAL ACADEMY OF HIGHER EDUCATION, MANIPAL

ITA 780/BANG/2018[2013-14]Status: Disposed17/10/2018AY 2013-14

SRI PUTTASWAMY S,MYSORE vs INCOME TAX OFFICER WARD-1(3), MYSORE

ITA 773/BANG/2018[2007-08]Status: Disposed17/10/2018AY 2007-08

THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE vs M/S MANGALORE JESUIT EDUCATIONAL SOCIETY, MANGALORE

ITA 758/BANG/2018[2010-11]Status: Disposed17/10/2018AY 2010-11

MYSORE DUTTA POLYMERS PVT LTD,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC, BANGALORE

ITA 2403/BANG/2018[2015-16]Status: Disposed17/10/2018AY 2015-16

M/S KARNATAKA AGROCHEMICALS PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-4(1), BANGALORE

ITA 1120/BANG/2018[2014-15]Status: Disposed16/10/2018AY 2014-15