← All Benches
ITAT Bangalore Bench
18,441 judgments
DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE vs M/S IBM INDIA PRIVATE LIMITED, BANGALORE
ITA 1288/BANG/2017[2009-10]Status: Disposed16/11/2018AY 2009-10
ASST. C.I.T., BANGALORE vs M/S SASKEN COMMUNICATIONS TECHNOLOGIES LIMITED, BANGALORE
ITA 627/BANG/2016[2011-12]Status: Disposed16/11/2018AY 2011-12
DCIT vs SRI. H.K. PARVEEZ,
ITA 1127/BANG/2013[2004-05]Status: Disposed16/11/2018AY 2004-05
DCIT vs SRI. I. ABDUL SALAM,
ITA 1122/BANG/2013[2004-05]Status: Disposed16/11/2018AY 2004-05
DCIT, BANGALORE vs M/S INDEPENDENT TECHNOLOGY SYSTEMS (INDIA) PVT. LTD., BANGALORE
ITA 1086/BANG/2013[2008-09]Status: Disposed16/11/2018AY 2008-09
MOHD.MUJAHID PASHA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(3), BANGALORE
ITA 2729/BANG/2018[2014-15]Status: Disposed14/11/2018AY 2014-15
SRI P BHUDEVA REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(1), BANGALORE
ITA 2677/BANG/2018[2008-09]Status: Disposed14/11/2018AY 2008-09
VENKATESAN P,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 2533/BANG/2018[2008-09]Status: Disposed14/11/2018AY 2008-09
M/S HIGH RANGE COFFEE CURING PVT LTD,MYSORE vs INCOME TAX OFFICER WARD-1(1), MYSORE
ITA 2526/BANG/2018[2013-14]Status: Disposed14/11/2018AY 2013-14
SUB-ORDINATE COURTS EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
ITA 2681/BANG/2017[2013-14]Status: Disposed14/11/2018AY 2013-14
M/S. KOTHARI & BROTHERS,HUBBALLI vs INCOME TAX OFFICER, WARD-2(2), HUBBALLI
ITA 2637/BANG/2017[2012-13]Status: Disposed14/11/2018AY 2012-13
M/S SHREE GARODI STEELS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), MANGALORE
ITA 539/BANG/2018[2013-14]Status: Disposed12/11/2018AY 2013-14
M/S VIRPUR STRIPS PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-12(2), BANGALORE
ITA 1665/BANG/2018[2005-06]Status: Disposed12/11/2018AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs M/S BANGALORE HOUSING DEVELOPMENT AND INVESTMENTS, BANGALORE
ITA 557/BANG/2018[2014-15]Status: Disposed7/11/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs M/S BANGALORE HOUSING DEVELOPMENT AND INVESTMENT, BANGALORE
ITA 556/BANG/2018[2013-14]Status: Disposed7/11/2018AY 2013-14
M/S BANGALORE HOUSING DEVEOPMENT & INVESTMENTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 425/BANG/2018[2014-15]Status: Disposed7/11/2018AY 2014-15
PRATHAMIK KRISHI PATTINA SAHAKARI SANGHA NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-2, BAGALKOT
ITA 2731/BANG/2018[2015-16]Status: Disposed7/11/2018AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS) WARD-1, HUBLI vs FEDERATION OF DAVANGERE DISTRICT, DAVANGERE
ITA 2656/BANG/2018[2010-11]Status: Disposed7/11/2018AY 2010-11
MR.T THOMAS RAMAPURAM,KODAGU vs INCOME TAX OFFICER WARD-1, MADIKERE
ITA 2502/BANG/2018[2008-09]Status: Disposed7/11/2018AY 2008-09
MR.EMMANUEL THOMAS RAMAPURAM,KODAGU vs INCOME TAX OFFICER WARD-1, MADIKERE
ITA 2501/BANG/2018[2008-09]Status: Disposed7/11/2018AY 2008-09
