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ITAT Bangalore Bench

18,441 judgments

INCOME TAX OFFICER WARD - 5 (2) (3), BENGALURU vs M/S BBR & RD KPTCL EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LTD., BENGALURU

ITA 2066/BANG/2018[2014-15]Status: Disposed16/11/2018AY 2014-15

INCOME TAX OFFICER WARD-1, CHITRADURGA vs M/S VIDYA POULTRY FARM, CHITRADURGA

ITA 2039/BANG/2018[2011-12]Status: Disposed16/11/2018AY 2011-12

M/S KENCHAMBA & CO,HASSAN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN

ITA 1432/BANG/2018[2011-12]Status: Disposed16/11/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S M N DASTUR & CO PVT LTD, BANGALORE

ITA 1089/BANG/2018[2011-12]Status: Disposed16/11/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S M N DASTUR & CO PVT LTD, BANGALORE

ITA 1088/BANG/2018[2010-11]Status: Disposed16/11/2018AY 2010-11

SRI.H.NAGARAJA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE

ITA 92/BANG/2017[2008-09]Status: Disposed16/11/2018AY 2008-09

SRI H.NAGARAJU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE

ITA 91/BANG/2017[2007-08]Status: Disposed16/11/2018AY 2007-08

SRI. H. NAGARAJA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2), BANGALORE

ITA 90/BANG/2017[2006 - 07]Status: Disposed16/11/2018

SRI. H. NAGARAJA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(2), BENGALURU

ITA 89/BANG/2017[2005 - 06]Status: Disposed16/11/2018

DEPUTY COMMISSIONER OF INCOME TAX, (E), CIRCLE-1, BENGALURU vs M/S. TOOL AND GAUGE MANUFACTURERS ASSOCIATION OF INDIA, BENGALURU

ITA 2864/BANG/2017[2012-13]Status: Disposed16/11/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, MANGALORE vs SHRI VINOD M SHERLEKAR, MANGALORE

ITA 2757/BANG/2017[2012-13]Status: Disposed16/11/2018AY 2012-13

MICROFINISH VALVES PVT LTD,HUBLI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBLI

ITA 1706/BANG/2017[2012-13]Status: Disposed16/11/2018AY 2012-13

INCOME TAX OFFICER WARD-5(2)(3), BANGALORE vs SHRI VINOD KUMAR, BANGALORE

ITA 1463/BANG/2017[2012-13]Status: Disposed16/11/2018AY 2012-13

INCOME TAX OFFICER TDS WARD-3(3), BANGALORE vs M/S THE COFFEE BOARD EMPLOYEES CO-OP HOUSING SOCIETY LIMITED, BANGALORE

ITA 1369/BANG/2017[2011-12]Status: Disposed16/11/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PVT LTD, BANGALORE

ITA 1306/BANG/2017[2015-16]Status: Disposed16/11/2018AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PVT LTD, BANGALORE

ITA 1303/BANG/2017[2014-15]Status: Disposed16/11/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PVT LTD, BANGALORE

ITA 1300/BANG/2017[2013-14]Status: Disposed16/11/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PRIVATE LIMITED, BANGALORE

ITA 1297/BANG/2017[2012-13]Status: Disposed16/11/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PVT LTD, BANGALORE

ITA 1294/BANG/2017[2011-12]Status: Disposed16/11/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(2), BANGALORE vs M/S IBM INDIA PVT LTD, BANGALORE

ITA 1291/BANG/2017[2010-11]Status: Disposed16/11/2018AY 2010-11