← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI. E. THRIVIKRAMA (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1029/BANG/2012[2007-08]Status: Disposed26/11/2018AY 2007-08
SRI. E. THRIVIKRAMA (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1028/BANG/2012[2006-07]Status: Disposed26/11/2018AY 2006-07
SRI. E. MANOHAR (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1027/BANG/2012[2008-09]Status: Disposed26/11/2018AY 2008-09
SRI. E. MANOHAR (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1026/BANG/2012[2007-08]Status: Disposed26/11/2018AY 2007-08
SRI. E. MANOHAR (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1025/BANG/2012[2006-07]Status: Disposed26/11/2018AY 2006-07
SRI. E. MANOHAR (HUF),DAKSHINA KANNADA vs DCIT, MANGALORE
ITA 1024/BANG/2012[2003-04]Status: Disposed26/11/2018AY 2003-04
SMT.SUSHILA DEVI MALU,KALABURAGI vs INCOME TAX OFFICER WARD-3, KALABURAGI
ITA 564/BANG/2018[2013-14]Status: Disposed20/11/2018AY 2013-14
M/S GMR ENERGY TRADING LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2065/BANG/2018[2015-16]Status: Disposed20/11/2018AY 2015-16
SMT.SHOBHA LAKSHMAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 228/BANG/2018[2013-14]Status: Disposed19/11/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SAP INDIA PVT LTD, BANGALORE
ITA 716/BANG/2017[2009-10]Status: Disposed19/11/2018AY 2009-10
THE INCOME TAX OFFICER WARD-6(1)(4), BANGALORE vs M/S S V EDUSPORTS PVT LTD, BANGALORE
ITA 852/BANG/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
M/S PEPPERL & FUCHS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 845/BANG/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
M/S PEPPERL & FUCHS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(3), BANGALORE
ITA 844/BANG/2018[2014-15]Status: Disposed16/11/2018AY 2014-15
M/S SHELL MRPL AVIATION FUELS AND SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 790/BANG/2018[2011-12]Status: Disposed16/11/2018AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE vs M/S SAINT FRANCIS XAVIER'S CHURCH, MANGALORE
ITA 757/BANG/2018[2013-14]Status: Disposed16/11/2018AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S SAINT FRANCIS XAVIER'S CHURCH, MANGALORE
ITA 756/BANG/2018[2012-13]Status: Disposed16/11/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MANTRI TECHNLOGY CONSTELLATIONS PVT LTD, BANGALORE
ITA 708/BANG/2018[2014-15]Status: Disposed16/11/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S CENTRAL DISTILLERIES AND BREWERIES LIMITED, BANGALORE
ITA 320/BANG/2018[2004-05]Status: Disposed16/11/2018AY 2004-05
SHRI B J BADRINATH,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(1), BANGALORE
ITA 2938/BANG/2018[2006-07]Status: Disposed16/11/2018AY 2006-07
LATE SMT GOWRAMMA BY LEGAL REPRESENTATIVE SRI V KRISHNAMURTHY,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 2113/BANG/2018[2013-14]Status: Disposed16/11/2018AY 2013-14