← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S. INTERNATIONAL FOUNDATION FOR IMPLANT DENTISTRY,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1055/BANG/2019[2019-20]Status: Disposed19/7/2019AY 2019-20
SRI. PERIYANA PRASANNA KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
ITA 875/BANG/2018[2013-14]Status: Disposed19/7/2019AY 2013-14
SMT KANCHAN ASHOK SHROFF,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 3394/BANG/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
BUILDING A BETTER TOMORROW FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 3364/BANG/2018[2018-19]Status: Disposed19/7/2019AY 2018-19
M/S CENTURY GALAXY DEVELOPERS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 3349/BANG/2018[2013-14]Status: Disposed19/7/2019AY 2013-14
M/S AEC PROMAG CONSULTANCY PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(3), BANGALORE
ITA 3320/BANG/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
MISS CHAYA MURTHY D/O LATE V K MURTHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2824/BANG/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
GOURAV GUPTA,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(2), BANGALORE
ITA 2513/BANG/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
M/S VYOMA TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2354/BANG/2018[2015-16]Status: Disposed19/7/2019AY 2015-16
M/S. TOSHNIWAL BROTHERS (SR) PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 1768/BANG/2018[2009-10]Status: Disposed19/7/2019AY 2009-10
INCOME TAX OFFICER WARD-2, BELLARY vs M/S SAI BALAJI COTTONS, BELLARY
ITA 321/BANG/2017[2012-13]Status: Disposed19/7/2019AY 2012-13
IPASS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2093/BANG/2017[2012-13]Status: Disposed19/7/2019AY 2012-13
M/S YASKAWA INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2020/BANG/2017[2012-13]Status: Disposed19/7/2019AY 2012-13
M/S. RITTAL INDIA PVT LTD,DODDABALLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE 1, BANGALORE
ITA 1961/BANG/2017[2010-11]Status: Disposed19/7/2019AY 2010-11
SRI. B.M. MUMDAZ ALI vs DCIT,
ITA 937/BANG/2013[2008-09]Status: Disposed19/7/2019AY 2008-09
DCIT, BANGALORE vs M/S NCR CORPORATION (INDIA) PVT. LTD., BANGALORE
ITA 1090/BANG/2012[2002-03]Status: Disposed19/7/2019AY 2002-03
M/S. ALLGO EMBEDDED SYSTEMS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BANGALORE
ITA 974/BANG/2019[2015-16]Status: Disposed17/7/2019AY 2015-16
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 84/BANG/2019[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S MALNAD ORGANICS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 658/BANG/2019[2015-16]Status: Disposed17/7/2019AY 2015-16
M/S EDULINK PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(4), BANGALORE
ITA 618/BANG/2019[2015-16]Status: Disposed17/7/2019AY 2015-16