← All Benches
ITAT Bangalore Bench
18,478 judgments
CHHAGANLAL KHATRI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 55/BANG/2019[2012-13]Status: Disposed17/7/2019AY 2012-13
CHHAGANLAL KHATRI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD
ITA 54/BANG/2019[2013-14]Status: Disposed17/7/2019AY 2013-14
INCOME TAX OFFICER WARD-1, TIPTUR vs M/S NETAJI CREDIT CO-OPERATIVE LIMITED, TIPTUR
ITA 524/BANG/2019[2013-14]Status: Disposed17/7/2019AY 2013-14
SRI RAJAN R SRINIVASAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 521/BANG/2019[2006-07]Status: Disposed17/7/2019AY 2006-07
M/S VISHWADEEPA TRADING COMPANY MUNCIPAL COMPLEX,HAVERI vs THE INCOME TAX OFFICER WARD-1, HAVERI
ITA 155/BANG/2019[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S AVESTAGENOME PROJECTS INTERNATIONAL PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX(TDS) CIRCLE-16(1), BANGALORE
ITA 428/BANG/2018[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S. OCWEN FINANCIAL SOLUTIONS PVT LTD,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGAE-5, BENGALURU
ITA 3068/BANG/2018[2014-15]Status: Disposed17/7/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), DAVANGERE vs THE DAVANGERE URBAN CO-OP BANK LTD, DAVANGERE
ITA 1817/BANG/2018[2013-14]Status: Disposed17/7/2019AY 2013-14
B K PRABHAKAR,BELUR vs JOINT COMMISSIONER OF INCOME TAX HASSAN RANGE, HASSAN
ITA 1756/BANG/2018[2012-13]Status: Disposed17/7/2019AY 2012-13
INCOME TAX OFFICER WARD-3(1)(1), BANGALORE vs M/S IPASS INDIA PRIVATE LIMITED, BANGALORE
ITA 2112/BANG/2017[2012-13]Status: Disposed17/7/2019AY 2012-13
INCOME TAX OFFICER, WARD-2, GADAG vs SHRI SURENDRA L VAIDYA, GADAG
ITA 2011/BANG/2017[2012-13]Status: Disposed17/7/2019AY 2012-13
MR. NARENDRA KUMAR PASUPATHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX OFFICER, CIRCLE-7(2)(1), BANGALORE
ITA 1989/BANG/2017[2007-08]Status: Disposed17/7/2019AY 2007-08
RANDOX LABORATORIES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 800/BANG/2016[2011-12]Status: Disposed17/7/2019AY 2011-12
DCIT, BANGALORE vs M/S RANDOX LABORATORIES INDIA PVT. LTD., MUMBAI
ITA 433/BANG/2016[2011-12]Status: Disposed17/7/2019AY 2011-12
SHRI.K.T.RAMANNA,BANGALORE vs DCIT, BANGALORE
ITA 1300/BANG/2016[2010-11]Status: Disposed17/7/2019AY 2010-11
ITO vs M/S FACE TIME COMMUNICATION INDIA PVT LTD, BANGALORE
ITA 847/BANG/2013[2005-06]Status: Disposed17/7/2019AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S DHRUVI SECURITIES PRIVATE LIMITED, BANGALORE
ITA 537/BANG/2019[2014-15]Status: Disposed15/7/2019AY 2014-15
DHRUVI SECURITIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(2), BANGALORE
ITA 318/BANG/2019[2015-16]Status: Disposed15/7/2019AY 2015-16
DHRUVI SECURITIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 317/BANG/2019[2014-15]Status: Disposed15/7/2019AY 2014-15
M/S. BHARATHI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 1023/BANG/2019[2014-15]Status: Disposed15/7/2019AY 2014-15
