← All Benches
ITAT Bangalore Bench
18,478 judgments
M/S ADOR FONTECH LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 2983/BANG/2018[2012-13]Status: Disposed15/7/2019AY 2012-13
MR.S.MUKUNDA,SHIMOGA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SHIMOGA
ITA 2436/BANG/2018[2007-08]Status: Disposed15/7/2019AY 2007-08
M/SHEMAVATHI SAHAKARA SAKKARE KHARKHANE LIMITED,HASSAN vs THE JOINT COMMISSIONER OF INCOME TAX HASSAN RANGE, HASSAN
ITA 1715/BANG/2018[2011-12]Status: Disposed15/7/2019AY 2011-12
SHRI RAVINDRA S SHETTY,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 1195/BANG/2018[2014-15]Status: Disposed15/7/2019AY 2014-15
SHRI PRADEEP KUMAR SOLANKI (HUF),BENGALURU vs ADDL. COMMISSIONER OF INCOME TAX, RANGE - 2(2), BENGALURU
ITA 245/BANG/2017[2012 -2013]Status: Disposed15/7/2019
K G PRAMILA,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(2), BANGALORE
ITA 2087/BANG/2017[2011-12]Status: Disposed15/7/2019AY 2011-12
DAVALAGIRI PROPERTY DEVELOPERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 851/BANG/2019[2013-14]Status: Disposed12/7/2019AY 2013-14
KM.RITIKA KHETHAN,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(1), BANGALORE
ITA 75/BANG/2019[2014-15]Status: Disposed12/7/2019AY 2014-15
KAVITHA R,MYSORE vs INCOME TAX OFFICER, WARD 1(2), MYSORE
ITA 666/BANG/2019[2010-11]Status: Disposed12/7/2019AY 2010-11
M/S AISHWARYA EARTHMOVERS,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 62/BANG/2019[2010-11]Status: Disposed12/7/2019AY 2010-11
M/S AISHWARYA EARTHMOVERS,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 61/BANG/2019[2005-06]Status: Disposed12/7/2019AY 2005-06
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 536/BANG/2019[2013-14]Status: Disposed12/7/2019AY 2013-14
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 535/BANG/2019[2012-13]Status: Disposed12/7/2019AY 2012-13
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 534/BANG/2019[2012-13]Status: Disposed12/7/2019AY 2012-13
M/S SYNDICATE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 533/BANG/2019[2011-12]Status: Disposed12/7/2019AY 2011-12
M/S SYNDICTAE BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3, BANGALORE
ITA 532/BANG/2019[2011-12]Status: Disposed12/7/2019AY 2011-12
SHANKARAPPA RAVICHANDRA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 216/BANG/2019[2015-16]Status: Disposed12/7/2019AY 2015-16
JAYASHREE S,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 1127/BANG/2019[2015-16]Status: Disposed12/7/2019AY 2015-16
SHRI DHANLAXMI PATTIN SAHAKAR SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD - 2, BAGALKOT
ITA 1032/BANG/2019[2012-13]Status: Disposed12/7/2019AY 2012-13
THE AGRICULTURAL SERVICE AND DEVELOPMENT CO-OPERATIVE SOCIETY LIMITED,SIRSI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), HUBBALLI
ITA 1030/BANG/2019[2015-16]Status: Disposed12/7/2019AY 2015-16