← All Benches
ITAT Bangalore Bench
18,478 judgments
TUMKUR DCC BANK LIMITED,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 1/BANG/2019[2012-13]Status: Disposed12/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI K MANJU, BANGALORE
ITA 917/BANG/2018[2010-11]Status: Disposed12/7/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE vs SRI K MANJU, BANGALORE
ITA 915/BANG/2018[2008-09]Status: Disposed12/7/2019AY 2008-09
SRI K C PURUSHOTHAMA,HOLALKERE vs INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 381/BANG/2018[2009-10]Status: Disposed12/7/2019AY 2009-10
BHRUHAT BENGALURU MAHANAGARA PALIKE,BANGALORE vs INCOME TAX OFFICER (TDS) WARD-1(1), BANGALORE
ITA 3221/BANG/2018[2012-13]Status: Disposed12/7/2019AY 2012-13
BHRUHAT BENGALURU MAHANAGARA PALIKE,BANGALORE vs INCOME TAX OFFICER (TDS) WARD-1(1), BANGALORE
ITA 3220/BANG/2018[2012-13]Status: Disposed12/7/2019AY 2012-13
M/S GLOBAL ENTROPOLIS (VIZAG) PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2927/BANG/2018[2015-16]Status: Disposed12/7/2019AY 2015-16
MYSORE RAGHAVENDRA RAO GOPINATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 2888/BANG/2018[2014-15]Status: Disposed12/7/2019AY 2014-15
MYSORE RAGHVENDRA RAO GOPINATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE
ITA 2887/BANG/2018[2013-14]Status: Disposed12/7/2019AY 2013-14
M/S ROTARY CHARITABLE TRUST,DAKSHINA KANNADA vs JOINT COMMISSIONER OF INCOME TAX (E) RANGE, HUBLI
ITA 2614/BANG/2018[2014-15]Status: Disposed12/7/2019AY 2014-15
M/S ROTARY CHARITABLE TRUST,DAKSHINA KANNADA vs JOINT COMMISSIONER OF INCOME TAX (E) RANGE, HUBLI
ITA 2613/BANG/2018[2013-14]Status: Disposed12/7/2019AY 2013-14
THE GRADUATES CO-OPERATIVE BANK LTD,MYSORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-2, MYSORE
ITA 1823/BANG/2018[2012-13]Status: Disposed12/7/2019AY 2012-13
M/S NANDANA EDUCATION TRUST,SHIMOGGA vs THE DEPUTY COMMISSIONER OF INCOMETAX CIRCLE-1, SHIMOGGA
ITA 1553/BANG/2018[2011-12]Status: Disposed12/7/2019AY 2011-12
M/S NANDANA EDUCATION TRUST,SHIMOGA vs THE DEPUTY COMMISSIONER OF INCOMETAX CIRCLE-1, SHIMOGA
ITA 1552/BANG/2018[2010-11]Status: Disposed12/7/2019AY 2010-11
INCOME TAX OFFICER WARD-5(2)(3), BANGALORE vs SHRI T P SHIHABUDDIN, BANGALORE
ITA 1511/BANG/2018[2010-11]Status: Disposed12/7/2019AY 2010-11
SRI MUGUR DUNDANAYAKA BASAVARAJU,MYSURU vs INCOME TAX OFFICER WARD-1(1), MYSURU
ITA 1857/BANG/2017[2012-13]Status: Disposed12/7/2019AY 2012-13
HONEYWELL TECHNOLOGY SOLUTIONS LAB PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 977/BANG/2015[2009-10]Status: Disposed12/7/2019AY 2009-10
DCIT, BANGALORE vs M/S HONEYWELL TECHNOLOGIES SOLUTIONS LAB PVT. LTD., BANGALORE
ITA 943/BANG/2015[2009-10]Status: Disposed12/7/2019AY 2009-10
JEANS KNIT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-11(5), BANGALORE
ITA 1353/BANG/2014[2011-12]Status: Disposed12/7/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs JEANS KNIT PVT LTD, BANGALORE
ITA 1325/BANG/2014[2011-12]Status: Disposed12/7/2019AY 2011-12
