← All Benches
ITAT Bangalore Bench
18,472 judgments
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2189/BANG/2016[2009-10]Status: Disposed10/7/2019AY 2009-10
SRI GOVINDA BEHARILAL THAKURAL,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(1), BANGALORE
ITA 775/BANG/2019[2013-14]Status: Disposed9/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S SRI CHAMUNDESHWARI SUGARS LIMITED, BANGALORE
ITA 3361/BANG/2018[2006-07]Status: Disposed9/7/2019AY 2006-07
MURUDESHWAR CERAMICS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 2159/BANG/2018[2006-07]Status: Disposed9/7/2019AY 2006-07
SHINY PRABHAKAR,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(1), BANGALORE
ITA 1636/BANG/2018[2014-15]Status: Disposed9/7/2019AY 2014-15
INCOME TAX OFFICER WARD-1(1)(1), BANGALORE vs M/S AXISCADES AEROSPACE & TECHNOLOGIES PRIVATE LIMITED, BANGALORE
ITA 529/BANG/2019[2014-15]Status: Disposed5/7/2019AY 2014-15
M/S GOPALAKA TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-17(1), BANGALORE
ITA 488/BANG/2019[2014-15]Status: Disposed5/7/2019AY 2014-15
M/S IC INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 481/BANG/2019[2015-16]Status: Disposed5/7/2019AY 2015-16
GURU KRIPA RURAL DEVELOPMENT EDUCATIONAL AND RESEARCH TRUST,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX RANGE EXEMPTIONS, BANGALORE
ITA 401/BANG/2019[2015-16]Status: Disposed5/7/2019AY 2015-16
GURU KRIPA RURAL DEVELOPMENT EDUCATIONAL AND RESEARCH TRUST,UDUPI vs JOINT COMMISSIONER OF INCOME TAX RANGE EXEMPTIONS, HUBLI
ITA 400/BANG/2019[2014-15]Status: Disposed5/7/2019AY 2014-15
GURU KRIPA RURAL DEVELOPMENT EDUCATIONAL AND RESEARCH TRUST,UDUPI vs JOINT COMMISSIONER OF INCOME TAX RANGE EXEMPTIONS, HUBLI
ITA 399/BANG/2019[2013-14]Status: Disposed5/7/2019AY 2013-14
SRI.SHALIN BABULAL JAIN,HOSPET vs THE INCOME TAX OFFICER WARD-1, HOSPET
ITA 200/BANG/2019[2014-15]Status: Disposed5/7/2019AY 2014-15
A.S.CHINMAI,HASSAN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 3434/BANG/2018[2013-14]Status: Disposed5/7/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI C T RAVI, CHIKKAMANGALUR
ITA 286/BANG/2018[2012-13]Status: Disposed5/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI C T RAVI, CHIKKAMANGALUR
ITA 285/BANG/2018[2011-12]Status: Disposed5/7/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI C T RAVI, CHIKKAMANGALUR
ITA 284/BANG/2018[2010-11]Status: Disposed5/7/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI C T RAVI, CHIKKAMANGALUR
ITA 283/BANG/2018[2009-10]Status: Disposed5/7/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SRI C T RAVI, CHIKKAMANGALUR
ITA 282/BANG/2018[2008-09]Status: Disposed5/7/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SMT.PALLAVI RAVI, CHIKKAMANGALUR
ITA 274/BANG/2018[2012-13]Status: Disposed5/7/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs SMT.PALLAVI RAVI, CHIKKAMANGALUR
ITA 273/BANG/2018[2011-12]Status: Disposed5/7/2019AY 2011-12
